← All Benches

ITAT Bangalore Bench

18,481 judgments

MRS. SHAMSHAD BEGUM,PUTTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU

ITA 57/BANG/2020[2012-13]Status: Disposed16/10/2020AY 2012-13

MRS. SHAMSHAD BEGUM,PUTTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, BANGALORE

ITA 56/BANG/2020[2011-12]Status: Disposed16/10/2020AY 2011-12

MRS. SHAMSHAD BEGUM,PUTTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, BANGALORE

ITA 55/BANG/2020[2010-11]Status: Disposed16/10/2020AY 2010-11

M/S. ANNAPURNESHWARI INVESTMENTS,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(2), BANGALORE

ITA 212/BANG/2020[2005-06]Status: Disposed16/10/2020AY 2005-06

M/S. UDAYANT MALHOUTRA & COMPANY PRIVATE LIMITED,BEGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(1), BENGALURU

ITA 2527/BANG/2019[2015-16]Status: Disposed16/10/2020AY 2015-16

SHRI. NAVEEN KUMAR GUPTA (HUF),MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(1), MYSORE

ITA 2377/BANG/2019[2015-16]Status: Disposed16/10/2020AY 2015-16

PRAGATHI CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BANGALORE

ITA 1860/BANG/2019[2013-14]Status: Disposed16/10/2020AY 2013-14

PRAGATHI CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BANGALORE

ITA 1859/BANG/2019[2012-13]Status: Disposed16/10/2020AY 2012-13

PRAGATHI CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BANGALORE

ITA 1858/BANG/2019[2011-12]Status: Disposed16/10/2020AY 2011-12

PRAGATHI CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BANGALORE

ITA 1857/BANG/2019[2010-11]Status: Disposed16/10/2020AY 2010-11

PRAGATHI CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BANGALORE

ITA 1856/BANG/2019[2009-10]Status: Disposed16/10/2020AY 2009-10

PRAGATHI CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BANGALORE

ITA 1855/BANG/2019[2008-09]Status: Disposed16/10/2020AY 2008-09

PRAGATHI CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BANGALORE

ITA 1854/BANG/2019[2007-08]Status: Disposed16/10/2020AY 2007-08

PRAGATHI CO-OPERATIVE BANK LIMITED,BANGALORE vs DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BENGALURU

ITA 1853/BANG/2019[2006-07]Status: Disposed16/10/2020AY 2006-07

SHRI. MALLIKARJUN H. METI,BAGALKOT vs THE INCOME TAX OFFICER, WARD- 1, BAGALKOT

ITA 1562/BANG/2019[2009-10]Status: Disposed16/10/2020AY 2009-10

M/S NAVODAYA GRAMA VIKAS CHARITABLE TRUST,MANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, MANGALORE

ITA 553/BANG/2018[2014-15]Status: Disposed16/10/2020AY 2014-15

M/S.NAVODAYA GRAMA VIKAS CHARITABLE TRUST,MANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, MANGALORE

ITA 552/BANG/2018[2009-10]Status: Disposed16/10/2020AY 2009-10

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, KALABURAGI vs M/S KRISHNA GRAMEENA BANK, GULBARGA

ITA 522/BANG/2018[2011-12]Status: Disposed16/10/2020AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, KALABURAGI vs M/S KRISHNA GRAMEENA BANK, GULBARGA

ITA 521/BANG/2018[2013-14]Status: Disposed16/10/2020AY 2013-14

M/S KRISHNA GRAMEENA BANK,GULBARGA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, GULBARGA

ITA 496/BANG/2018[2011-12]Status: Disposed16/10/2020AY 2011-12