← All Benches
ITAT Bangalore Bench
18,481 judgments
SRI NASIR PASHA,MYSURU vs INCOME TAX OFFICER, WARD- 2(2), MYSURU
ITA 1677/BANG/2019[2008-09]Status: Disposed19/10/2020AY 2008-09
MAHENDRA B CHOWHAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2), BANGALORE
ITA 1596/BANG/2019[2015-16]Status: Disposed19/10/2020AY 2015-16
MAHENDRA B CHOWHAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2), BANGALORE
ITA 1595/BANG/2019[2014-15]Status: Disposed19/10/2020AY 2014-15
MAHENDRA B CHOWHAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2), BANGALORE
ITA 1594/BANG/2019[2013-14]Status: Disposed19/10/2020AY 2013-14
MAHENDRA B CHOWHAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2), BANGALORE
ITA 1593/BANG/2019[2012-2013]Status: Disposed19/10/2020AY 2012-2013
MAHENDRA B CHOWHAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2), BANGALORE
ITA 1592/BANG/2019[2011-12]Status: Disposed19/10/2020AY 2011-12
MAHENDRA B CHOWHAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2), BANGALORE
ITA 1591/BANG/2019[2010-11]Status: Disposed19/10/2020AY 2010-11
MAHENDRA B CHOWHAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2), BANGALORE
ITA 1590/BANG/2019[2009-10]Status: Disposed19/10/2020AY 2009-10
M/S. ISTAR SKILL DEVELOPMENT PVT LTD,BENGALURU vs INCOME TAX OFFICER, WARD-3(2)(1), BENGALURU
ITA 762/BANG/2018[2014-15]Status: Disposed19/10/2020AY 2014-15
SHRI.YUNUS ZIA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE
ITA 470/BANG/2018[2010-11]Status: Disposed19/10/2020AY 2010-11
JDA SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 352/BANG/2016[2011-12]Status: Disposed19/10/2020AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX,BANGALORE vs M/S. KARNATAKA INDUSTRIAL AREA DEVELOPMENT BOARD, BANGALORE
ITA 1333/BANG/2016[2011-12]Status: Disposed19/10/2020AY 2011-12
YOUNIS ZIA vs DCIT,
ITA 132/BANG/2013[2009-10]Status: Disposed19/10/2020AY 2009-10
YOUNIS ZIA vs DCIT,
ITA 131/BANG/2013[2008-09]Status: Disposed19/10/2020AY 2008-09
M/S EKA SOFTWARE SOLUTIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2(1)(2), BANGALORE
ITA 613/BANG/2020[2010-11]Status: Disposed16/10/2020AY 2010-11
MRS. SHAMSHAD BEGUM,PUTTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU
ITA 61/BANG/2020[2016-17]Status: Disposed16/10/2020AY 2016-17
MRS. SHAMSHAD BEGUM,PUTTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU
ITA 60/BANG/2020[2015-16]Status: Disposed16/10/2020AY 2015-16
MRS. SHAMSHAD BEGUM,PUTTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU
ITA 59/BANG/2020[2014-15]Status: Disposed16/10/2020AY 2014-15
M/S. ANNAPURNESHWARI INVESTMENTS,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(2), BANGALORE
ITA 589/BANG/2020[2005-06]Status: Disposed16/10/2020AY 2005-06
MRS. SHAMSHAD BEGUM,PUTTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU
ITA 58/BANG/2020[2013-14]Status: Disposed16/10/2020AY 2013-14