← All Benches

ITAT Bangalore Bench

18,481 judgments

ITO, BANGALORE vs M/S GALAZ E SOLUTIONS INDIA PVT. LTD., BANGALORE

ITA 494/BANG/2016[2011-12]Status: Disposed21/10/2020AY 2011-12

GALAXE E SOLUTIONS INDIA PVT. LTD.,BANGALORE vs ITO, BANGALORE

ITA 184/BANG/2016[2011-12]Status: Disposed21/10/2020AY 2011-12

MANYATA PROMOTERS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BENGALURU

ITA 594/BANG/2020[2009-10]Status: Disposed20/10/2020AY 2009-10

SHRI MITHALALA JAIN,BANGALORE vs INCOME TAX OFFICER WARD-2(2)(4), BANGALORE

ITA 877/BANG/2019[2014-15]Status: Disposed20/10/2020AY 2014-15

SHRI ARVIND KUMAR,BANGALORE vs INCOME TAX OFFICER WARD-2(2)(4), BANGALORE

ITA 876/BANG/2019[2014-15]Status: Disposed20/10/2020AY 2014-15

MR.FARUK EBRAHIM GHETA,BANGALORE vs INCOME TAX OFFICER WARD-6(2)(4), BANGALORE

ITA 820/BANG/2019[2015-16]Status: Disposed20/10/2020AY 2015-16

MR.EBRAHIM A KARIM,BANGALORE vs INCOME TAX OFFICER WARD-6(2)(4), BANGALORE

ITA 819/BANG/2019[2015-16]Status: Disposed20/10/2020AY 2015-16

MR.HAJIVALI MOHD EBRAHIM,BANGALORE vs INCOME TAX OFFICER WARD-6(2)(4), BANGALORE

ITA 818/BANG/2019[2015-16]Status: Disposed20/10/2020AY 2015-16

SRI GANESH CREDIT CO-OPERATIVE SOCIETY,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX-2, BANGALORE

ITA 695/BANG/2019[2014-15]Status: Disposed20/10/2020AY 2014-15

SMT. PADMA RAJAGOPALAN,BANGALORE vs INCOME TAX OFFICER, WARD - 3(3)(5), BANGALORE

ITA 629/BANG/2019[2015-16]Status: Disposed20/10/2020AY 2015-16

SRI. VELLIANGIRI SHANMUGAM,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(3)(1), BANGALORE

ITA 1771/BANG/2019[2015-16]Status: Disposed20/10/2020AY 2015-16

M/S. INTEVA PRODUCTS INDIA AUTOMOTIVE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -3(1)(1), BANGALORE

ITA 1750/BANG/2019[2012-13]Status: Disposed20/10/2020AY 2012-13

SHRI. K. MUNIRAJU,BANGALORE vs PRINCIPAL COMMISSIONER INCOME TAX, CENTRAL, BANGALORE

ITA 1376/BANG/2019[2011-12]Status: Disposed20/10/2020AY 2011-12

M/ RANI CHANNAMMA UNIVERSITY,BELAGAVI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 3177/BANG/2018[2017-18]Status: Disposed20/10/2020AY 2017-18

M/S RANI CHANNAMMA UNIVERSITY,BELAGAVI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 3176/BANG/2018[2017-18]Status: Disposed20/10/2020AY 2017-18

M/S MAG INDIA INDUSTRIAL AUTOMATION SYSTEMS PVT LTD,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX BANGALORE-4, BANGALORE

ITA 2218/BANG/2018[2014-15]Status: Disposed20/10/2020AY 2014-15

M/S.BRINDAVAN BEVERAGES PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 2004/BANG/2016[2013-14]Status: Disposed20/10/2020AY 2013-14

M/S.BRINDAVAN BEVERAGES PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 2001/BANG/2016[2010-11]Status: Disposed20/10/2020AY 2010-11

M/S PREEADITH CONSULTANCY,SHIMOGA vs INCOME-TAX OFFICER, SHIMOGA

ITA 1915/BANG/2016[2009-10]Status: Disposed20/10/2020AY 2009-10

M/S. EYGBS (INDIA) LLP (EARLIER KNOWN AS EYGBS (INDIA) PRIVATE LIMITED AND SUCCESSOR TO EYME TECHNOLOGIES PRIVATE LIMITED),BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE- 1(1), THIRUVANATHAPURAM

ITA 2300/BANG/2019[2009-10]Status: Disposed19/10/2020AY 2009-10