← All Benches

ITAT Bangalore Bench

18,481 judgments

SMT. RAJESHWARI PANDITH,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL RANGE, PANAJI, GOA

ITA 496/BANG/2020[2007-08]Status: Disposed21/10/2020AY 2007-08

SHRI. GOPAL S. PANDITH,MYSORE vs JOINT COMMISSIONER OF INCOME, TAX, CENTRAL RANGE, PANAJI, GOA

ITA 489/BANG/2020[2009-10]Status: Disposed21/10/2020AY 2009-10

SHRI. GOPAL S. PANDITH,MYSORE vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL RANGE, PANAJI, GOA

ITA 488/BANG/2020[2009-10]Status: Disposed21/10/2020AY 2009-10

SHRI.GOPAL S. PANDITH,MYSORE vs JOINT COMMISSIONER OF INCOME TAX,CENTRAL RANGE, PANAJI, GOA

ITA 487/BANG/2020[2008-09]Status: Disposed21/10/2020AY 2008-09

SHRI. GOPAL S. PANDITH,MYSORE vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL RANGE, PANAJI, GOA

ITA 486/BANG/2020[2008-09]Status: Disposed21/10/2020AY 2008-09

SHRI. GOPAL S. PANDITH,MYSORE vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL RANGE, PANAJI, GOA

ITA 485/BANG/2020[2007-08]Status: Disposed21/10/2020AY 2007-08

SHRI. GOPAL S. PANDITH,MYSORE vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL RANGE, PANAJI, GOA

ITA 484/BANG/2020[2007-08]Status: Disposed21/10/2020AY 2007-08

SHRI. GOPAL S. PANDITH,MYSORE vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL RANGE, PANAJI, GOA

ITA 483/BANG/2020[2006-07]Status: Disposed21/10/2020AY 2006-07

SHRI. GOPAL S. PANDITH,MYSORE vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL RANGE, PANAJI, GOA

ITA 482/BANG/2020[2006-07]Status: Disposed21/10/2020AY 2006-07

SHRI. GOPAL S. PANDITH,MYSORE vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL RANGE, PANAJI, GOA

ITA 481/BANG/2020[2005-06]Status: Disposed21/10/2020AY 2005-06

SHRI. GOPAL S. PANDITH,MYSORE vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL RANGE, PANAJI, GOA

ITA 480/BANG/2020[2004-05]Status: Disposed21/10/2020AY 2004-05

M/S. ADADYN TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE

ITA 993/BANG/2019[2016-17]Status: Disposed21/10/2020AY 2016-17

M/S. ADADYN TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE

ITA 992/BANG/2019[2015-16]Status: Disposed21/10/2020AY 2015-16

M/S. ADADYN TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE

ITA 991/BANG/2019[2014-15]Status: Disposed21/10/2020AY 2014-15

UEI ELECTRONICS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(1), BANGALORE

ITA 934/BANG/2019[2014-15]Status: Disposed21/10/2020AY 2014-15

M/S VANSHEE BUILDERS & DEVELOPERS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(5), BANGALORE

ITA 878/BANG/2019[2011-12]Status: Disposed21/10/2020AY 2011-12

MADHU JAIN,BANGALORE vs THE INCOME TAX OFFICER, WARD-3(2)(2), BANGALORE

ITA 675/BANG/2019[2014-15]Status: Disposed21/10/2020AY 2014-15

PARVEEZ RAHIM KHAN,BANGALORE vs INCOME TAX OFFICER, WARD- 8(1), BANGALORE

ITA 2580/BANG/2019[2005-06]Status: Disposed21/10/2020AY 2005-06

SMT. VAGEESHWARI SRINIVAS,BEN vs INCOME TAX OFFICER, WARD 4(3)(4), BEN

ITA 1841/BANG/2018[2011-12]Status: Disposed21/10/2020AY 2011-12

M/S. DIKSHA TECHNOLOGIES PVT. LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), BENGALURU

ITA 2615/BANG/2017[2013-14]Status: Disposed21/10/2020AY 2013-14