← All Benches
ITAT Bangalore Bench
18,481 judgments
SHRI.M.J.SIWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1928/BANG/2016[2006-07]Status: Disposed26/10/2020AY 2006-07
M/S TRACXN TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-7(1)(1), BANGALORE
ITA 902/BANG/2019[2014-15]Status: Disposed23/10/2020AY 2014-15
LAVANYA GIRIRAJU,BENGALURU vs THE INCOME TAX OFFICER, WARD- 2(2)(4), BENGALURU
ITA 1930/BANG/2019[2015-16]Status: Disposed23/10/2020AY 2015-16
ELIXIR ENTERPRISES AND HOTELS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS - CPC, GHAZIABAD
ITA 1666/BANG/2019[2015-16]Status: Disposed23/10/2020AY 2015-16
ELIXIR ENTERPRISES AND HOTELS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS - CPC, GHAZIABAD
ITA 1665/BANG/2019[2014-15]Status: Disposed23/10/2020AY 2014-15
ELIXIR ENTERPRISES AND HOTELS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMSIONER OF INCOME TAX, TDS - CPC, GHAZIABAD
ITA 1664/BANG/2019[2013-14]Status: Disposed23/10/2020AY 2013-14
SHIVA SAHAKARI BANK NIYAMIT,SHIMOGA vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 1644/BANG/2019[2013-14]Status: Disposed23/10/2020AY 2013-14
M/S. SRI GAYATHRI CREDIT CO-OPERATIVE SOCIETY LIMITED,HASSAN vs PRINCIPAL COMMISSIONER OF INCOME TAX, MYSORE
ITA 624/BANG/2020[2015-16]Status: Disposed22/10/2020AY 2015-16
M/S. GREEN ORCHARD FARM HOUSES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(2), BANGALORE
ITA 202/BANG/2020[2010-11]Status: Disposed22/10/2020AY 2010-11
MADHURI HINGORANI PRADEEP,BANGALORE vs INCOME TAX OFFICER WARD-1(2)(4), BANGALORE
ITA 773/BANG/2019[2011-12]Status: Disposed22/10/2020AY 2011-12
VAVIA TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-7(1)(3), BANGALORE
ITA 646/BANG/2019[2015-16]Status: Disposed22/10/2020AY 2015-16
SMT.GURUSHARAN KAUR,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE
ITA 263/BANG/2019[2013-14]Status: Disposed22/10/2020AY 2013-14
HARPAL SINGH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE
ITA 262/BANG/2019[2013-14]Status: Disposed22/10/2020AY 2013-14
M/S. AVVAS INFOTECH PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BENGALURU
ITA 2265/BANG/2019[2013-14]Status: Disposed22/10/2020AY 2013-14
SMT. G.P. LAKSHMI,BANGALORE vs INCOME TAX OFFICER, WARD- 1(2)(4), BANGALORE
ITA 1956/BANG/2019[2015-16]Status: Disposed22/10/2020AY 2015-16
HONNAPPA KAVITHA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BANGALORE
ITA 1847/BANG/2019[2016-17]Status: Disposed22/10/2020AY 2016-17
SADALGA URBAN SOUHARDA SAHAKARI BANK NIYAMIT,BELGAUM vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE
ITA 1645/BANG/2019[2013-14]Status: Disposed22/10/2020AY 2013-14
M/S TONO RUBBER WORKS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 2964/BANG/2018[2014-15]Status: Disposed22/10/2020AY 2014-15
DCIT, BANGALORE vs M/S AZTEC SOFT LIMITED, BANGALORE
ITA 878/BANG/2014[2005-06]Status: Disposed22/10/2020AY 2005-06
DCIT, BANGALORE vs SRI. JIVHESHWARA CREDIT CO-OPERATIVE SOCIETY LTD., BANGALORE
ITA 349/BANG/2014[2010-11]Status: Disposed22/10/2020AY 2010-11
