← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S KASEYA SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 1304/BANG/2018[2013-14]Status: Disposed27/10/2020AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(1), BANGALORE vs M/S. ANSALDO STS TRANSPORATION SYSTEMS PVT. LTD., BANGALORE
ITA 213/BANG/2017[2011 - 12]Status: Disposed27/10/2020
M/S PHULCHAND GULABCHAND CHARITABLE TRUST,BANGALORE vs INCOME TAX OFFICER WARD-2 EXEMPTIONS, BANGALORE
ITA 794/BANG/2019[2013-14]Status: Disposed26/10/2020AY 2013-14
GOUTHAMCHAND KOTHARI (HUF),BANGALORE vs INOCME TAX OFFICER WARD-2(2)(1), BANGALORE
ITA 660/BANG/2019[2014-15]Status: Disposed26/10/2020AY 2014-15
SRI DHARAMCHAND BAFNA,BANGALORE vs THE INCOME TAX OFFICER WARD-2(2)(1), BANGALORE
ITA 260/BANG/2019[2013-14]Status: Disposed26/10/2020AY 2013-14
M/S. ALP CONSULTING LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 11(1), BANGALORE
ITA 1738/BANG/2019[2010-11]Status: Disposed26/10/2020AY 2010-11
SRI H.J.SIWANI,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE
ITA 512/BANG/2017[2013-14]Status: Disposed26/10/2020AY 2013-14
SRI M.J.SIWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE
ITA 511/BANG/2017[2013-14]Status: Disposed26/10/2020AY 2013-14
SMT. SHANTHA LAKSHMI JAYARAM,BELLARY vs ADDITIONAL COMMISSIONER OF INCOME TAX, BELLARY RANGE, BELLARY
ITA 2592/BANG/2017[2008-09]Status: Disposed26/10/2020AY 2008-09
SHRI.H.J.SIWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1939/BANG/2016[2012-13]Status: Disposed26/10/2020AY 2012-13
SHRI.H.J.SIWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1938/BANG/2016[2011-12]Status: Disposed26/10/2020AY 2011-12
SHRI.H.J.SIWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1937/BANG/2016[2010-11]Status: Disposed26/10/2020AY 2010-11
SHRI.H.J.SIWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1936/BANG/2016[2009-10]Status: Disposed26/10/2020AY 2009-10
SHRI.H.J.SIWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1935/BANG/2016[2008-09]Status: Disposed26/10/2020AY 2008-09
SHRI.H.J.SIWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1934/BANG/2016[2006-07]Status: Disposed26/10/2020AY 2006-07
SHRI.M.J.SIWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1933/BANG/2016[2012-13]Status: Disposed26/10/2020AY 2012-13
SHRI.M.J.SIWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1932/BANG/2016[2011-12]Status: Disposed26/10/2020AY 2011-12
SHRI.M.J.SIWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1931/BANG/2016[2010-11]Status: Disposed26/10/2020AY 2010-11
SHRI.M.J.SIWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1930/BANG/2016[2009-10]Status: Disposed26/10/2020AY 2009-10
SHRI.M.J.SIWANI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1929/BANG/2016[2008-09]Status: Disposed26/10/2020AY 2008-09
