← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S HMA DATA SYSTEMS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(4), BANGALORE
ITA 776/BANG/2019[2010-11]Status: Disposed28/10/2020AY 2010-11
HIRIYUR NAGARAJ SAVITHRI,BENGALURU vs INCOME TAX OFFICER, WARD- 7(2)(5), BANGALORE
ITA 2462/BANG/2019[2008-09]Status: Disposed28/10/2020AY 2008-09
SRI. B. VISHWANATH,BENGALURU vs INCOME TAX OFFICER, WARD- 7(2)(5), BANGALORE
ITA 2461/BANG/2019[2008-09]Status: Disposed28/10/2020AY 2008-09
M/S AXA BUSINESS SERVICES PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 921/BANG/2018[2013-14]Status: Disposed28/10/2020AY 2013-14
M/S DELL INTERNATIONAL SERVICES INDIA PVT LTD,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX LTU, BANGALORE
ITA 804/BANG/2018[2009-10]Status: Disposed28/10/2020AY 2009-10
SRI MOHAMMED SHAFIQ ARSHAD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 2285/BANG/2018[2014-15]Status: Disposed28/10/2020AY 2014-15
M/S NAMDHARI SEEDS PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-5(1)(1), BANGALORE
ITA 1949/BANG/2018[2001-2002]Status: Disposed28/10/2020AY 2001-2002
M/S KARNATAKA JESUIT EDUACTIONAL SOCIETY,BANGALORE vs THE ADDITIONAL DIRECTOR OF INCOME TAX (EXEMPTIONS) RANGE-17, BANGALORE
ITA 1598/BANG/2018[2011-12]Status: Disposed28/10/2020AY 2011-12
M/S KARNATAKA JESUIT EDUCATIONAL SOCIETY,BANGALORE vs THE DEPUTY DIRECTOR OF INCOME TAX (EXEMPTIONS) CIRCLE-17(1), BANGALORE
ITA 1597/BANG/2018[2010-11]Status: Disposed28/10/2020AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs M/S GMR INFRASTRUCTURE LTD, BANGALORE
ITA 1581/BANG/2017[2009-10]Status: Disposed28/10/2020AY 2009-10
ITO, BANGALORE vs M/S CSR INDIA PVT. LTD., BANGALORE
ITA 1521/BANG/2015[2011-12]Status: Disposed28/10/2020AY 2011-12
M/S CSR INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 1500/BANG/2015[2011-12]Status: Disposed28/10/2020AY 2011-12
M/S. SHALINI RESORTS & HOTELS LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(1), BANGALORE
ITA 633/BANG/2020[2012-13]Status: Disposed27/10/2020AY 2012-13
M/S. CHANNAGIRI ARECANUT GROWERS AND MARKETING SOUHARDA CO-OPERATIVE ASSOCIATION,CHANNAGIRI vs INCOME TAX OFFICER, WARD - 2(1), DAVANAGERE
ITA 996/BANG/2019[2012-13]Status: Disposed27/10/2020AY 2012-13
MCDOWELL HOLDINGS LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-4(1)(3), BANGALORE
ITA 796/BANG/2019[2014-15]Status: Disposed27/10/2020AY 2014-15
M/S. ZINKA LOGISTICS SOLUTIONS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BANGALORE
ITA 2637/BANG/2019[2016-17]Status: Disposed27/10/2020AY 2016-17
M/S. TANGOE INDIA SOFTEK SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 1970/BANG/2019[2017-18]Status: Disposed27/10/2020AY 2017-18
M/S. FLIPKART DIGITAL MEDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BANGALORE
ITA 1951/BANG/2019[2012-13]Status: Disposed27/10/2020AY 2012-13
M/S. BANTARA SANGHA YEKKARU,DAKSHINA KANNADA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), BENGALURU
ITA 1947/BANG/2019[2019-20]Status: Disposed27/10/2020AY 2019-20
M/S MANTRI DEVELOPERS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 525/BANG/2018[2014-15]Status: Disposed27/10/2020AY 2014-15
