← All Benches

ITAT Bangalore Bench

18,481 judgments

INCOME TAX OFFICER, WARD- 1(2)(1), BANGALORE vs LALITHA DEVELOPERS, BANGALORE

ITA 637/BANG/2020[2006-07]Status: Disposed2/11/2020AY 2006-07

M/S. CANVERA DIGITAL TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE

ITA 316/BANG/2020[2015-16]Status: Disposed2/11/2020AY 2015-16

SIDDHEE DEVELOPERS,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE

ITA 648/BANG/2019[2014-15]Status: Disposed2/11/2020AY 2014-15

M/S. SIRENA TECHNOLOGIES PRIVATE LIMITED,DOMLUR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(1), BENGALURU

ITA 1904/BANG/2019[2016-17]Status: Disposed2/11/2020AY 2016-17

SRI KONDURU MADHAVA RAJU,BANGALORE vs THE INCOME TAX OFFICER WARD-4(3)(3), BANGALORE

ITA 939/BANG/2018[2014-15]Status: Disposed2/11/2020AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -1, KALBURAGI vs SRI CHIDANANDAPPA, YADGIR

ITA 1718/BANG/2018[2014-15]Status: Disposed2/11/2020AY 2014-15

SHRI. VIJAYKUMAR THIMMEGOWDA,BENGALURU vs COMMISSIONER OF INCOME TAX (APPEALS)-3, BENGALURU

ITA 2928/BANG/2017[2014-15]Status: Disposed2/11/2020AY 2014-15

M/S MAXIM INDIA INTERGRATED CIRCUIT DESIGN PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE

ITA 1573/BANG/2017[2013-14]Status: Disposed2/11/2020AY 2013-14

M/S. THE HIMALAYA DRUG COMPANY,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE

ITA 2248/BANG/2016[2012-13]Status: Disposed2/11/2020AY 2012-13

DCIT vs M/S AVASARALA TECHNOLOGIES LTD.,

ITA 1240/BANG/2013[2002-03]Status: Disposed2/11/2020AY 2002-03

M/S. SYNDICATE BANK,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, UDUPI

ITA 1218/BANG/2019[2011-12]Status: Disposed29/10/2020AY 2011-12

M/S TATA ELXSI LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-7, BANGALORE

ITA 3445/BANG/2018[2014-15]Status: Disposed29/10/2020AY 2014-15

M/S. TECH STEEL PRODUCTS LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD), BANGALORE

ITA 685/BANG/2017[2011-12]Status: Disposed29/10/2020AY 2011-12

DCIT, BANGALORE vs M/S BROADCOM COMMUNICATION TECHNOLOGIES PVT. LTD., BANGALORE

ITA 482/BANG/2016[2011-12]Status: Disposed29/10/2020AY 2011-12

R.V. DEVRAJ,BANGALORE vs ACIT, BANGALORE

ITA 149/BANG/2012[2009-10]Status: Disposed29/10/2020AY 2009-10

R.V. DEVRAJ,BANGALORE vs ACIT, BANGALORE

ITA 148/BANG/2012[2008-09]Status: Disposed29/10/2020AY 2008-09

R.V. DEVRAJ,BANGALORE vs ACIT, BANGALORE

ITA 147/BANG/2012[2007-08]Status: Disposed29/10/2020AY 2007-08

CDM SMITH INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE

ITA 601/BANG/2020[2015-16]Status: Disposed28/10/2020AY 2015-16

SHRI GULAM MUSTAFA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 4(3)(1), BANGALORE

ITA 961/BANG/2019[2014-15]Status: Disposed28/10/2020AY 2014-15

SHRI GULAM MUSTAFA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 4(3)(1), BANGALORE

ITA 960/BANG/2019[2013-14]Status: Disposed28/10/2020AY 2013-14