← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S KARNATAKA STATE CO-OPERATIVE FEDERATION LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE
ITA 866/BANG/2019[2015-16]Status: Disposed3/11/2020AY 2015-16
M/S KARNATAKA STATE CO-OPERATIVE FEDERATION LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE
ITA 865/BANG/2019[2014-15]Status: Disposed3/11/2020AY 2014-15
M/S. KARNATAKA STATE CO-OPERATIVE FEDERATION LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2)(1), BANGALORE
ITA 864/BANG/2019[2013-14]Status: Disposed3/11/2020AY 2013-14
SRI SUBBAIAH NARAPPA SRINIVASAN,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(3), BANGALORE
ITA 795/BANG/2019[2014-15]Status: Disposed3/11/2020AY 2014-15
SRI SUBBAIAH NARAPPA SRINIVASAM,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(3), BANGALORE
ITA 687/BANG/2019[2015-16]Status: Disposed3/11/2020AY 2015-16
M/S 3FIVE8 TECHNOLOGIES PRIVATE LIMITED,BNAGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 630/BANG/2019[2015-16]Status: Disposed3/11/2020AY 2015-16
M/S. DEETA CONSTRUCTIONS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 2(1), BANGALORE
ITA 2077/BANG/2019[2017-18]Status: Disposed3/11/2020AY 2017-18
M/S. MANTRI CASTLES PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 2(1), BANGALORE
ITA 2076/BANG/2019[2017-18]Status: Disposed3/11/2020AY 2017-18
M/S. MANTRI INFRASTRUCTURE PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 2(1), BANGALORE
ITA 2075/BANG/2019[2017-18]Status: Disposed3/11/2020AY 2017-18
M/S. MANTRI TECHZONE PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 2(1), BANGALORE
ITA 2074/BANG/2019[2017-18]Status: Disposed3/11/2020AY 2017-18
M/S. MANTRI DWELLINGS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 2(1), BANGALORE
ITA 2073/BANG/2019[2017-18]Status: Disposed3/11/2020AY 2017-18
M/S. UTTAM CHORDIA CHARITABLE TRUST,BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 1659/BANG/2019[2019-20]Status: Disposed3/11/2020AY 2019-20
SCANIA CV AB,KOLAR vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 727/BANG/2017[2013-14]Status: Disposed3/11/2020AY 2013-14
ARUN KUMAR B M,BANGALORE vs INCOME TAX OFFICER WARD-5(3)(5), BANGALORE
ITA 667/BANG/2017[2013-14]Status: Disposed3/11/2020AY 2013-14
EIT SERVICES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE
ITA 1556/BANG/2017[2004-05]Status: Disposed3/11/2020AY 2004-05
EIT SERVICES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE, BANGALORE
ITA 1555/BANG/2017[2005-06]Status: Disposed3/11/2020AY 2005-06
M/S. JULY SYSTEMS AND TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), BANGALORE
ITA 151/BANG/2017[2012 - 13]Status: Disposed3/11/2020
INCOME TAX OFFICER, WARD- 1(2)(1), BANGALORE vs LALITHA DEVELOPERS, BANGALORE
ITA 640/BANG/2020[2009-10]Status: Disposed2/11/2020AY 2009-10
INCOME TAX OFFICER, WARD- 1(2)(1), BANGALORE vs LALITHA DEVELOPERS, BANGALORE
ITA 639/BANG/2020[2008-09]Status: Disposed2/11/2020AY 2008-09
INCOME TAX OFFICER, WARD- 1(2)(1), BANGALORE vs LALITHA DEVELOPERS, BANGALORE
ITA 638/BANG/2020[2007-08]Status: Disposed2/11/2020AY 2007-08