← All Benches

ITAT Bangalore Bench

18,481 judgments

APTEAN INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BENGALURU

ITA 2679/BANG/2017[2013-14]Status: Disposed6/11/2020AY 2013-14

ANANDAKRISHNANA VAIDYANATHAN,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(3)(1), BANGALORE

ITA 1553/BANG/2017[2013-14]Status: Disposed6/11/2020AY 2013-14

SARITA DUDHERIA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 723/BANG/2016[2010-11]Status: Disposed6/11/2020AY 2010-11

SHRI. ZAMEER AHMED KHAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 5(2)(1), BANGALORE

ITA 123/BANG/2020[2011-12]Status: Disposed5/11/2020AY 2011-12

M/S. KINGSWOOD LOGISTICS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD- 4(1)(2), BENGALURU

ITA 2033/BANG/2019[2015-16]Status: Disposed5/11/2020AY 2015-16

M/S. FIBRES AND FABRICS INTERNATIONAL PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BANGALORE

ITA 2030/BANG/2019[2006-07]Status: Disposed5/11/2020AY 2006-07

KANTILAL CHOPRA,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(1), BANGALORE

ITA 3407/BANG/2018[2014-15]Status: Disposed5/11/2020AY 2014-15

M/S TATA ELXSI LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE

ITA 2464/BANG/2018[2012-13]Status: Disposed5/11/2020AY 2012-13

M/S FASHION 365 RETAIL (P) LTD.,BENGALURU vs INCOME TAX OFFICER WARD - 3 (1) (2), BENGALURU

ITA 1657/BANG/2018[2014-15]Status: Disposed5/11/2020AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BENGALURU vs M/S A M R POWER PVT. LTD., BENGALURU

ITA 1579/BANG/2018[2012-13]Status: Disposed5/11/2020AY 2012-13

K.NAGESH,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE

ITA 864/BANG/2017[2013-14]Status: Disposed5/11/2020AY 2013-14

SHRI K K MAHESH,DAVANGERE vs INCOME TAX OFFICER WARD-2, DAVANAGERE

ITA 2469/BANG/2017[2012-13]Status: Disposed5/11/2020AY 2012-13

SHRI K K MAHESH,DAVANGERE vs INCOME TAX OFFICER WARD-2, DAVANGERE

ITA 2468/BANG/2017[2009-10]Status: Disposed5/11/2020AY 2009-10

CISCO VIDEO TECHNOLOGIES (INDIA) PRIVATE LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 597/BANG/2016[2011-12]Status: Disposed5/11/2020AY 2011-12

DCIT, BANGALORE vs M/S CISCO VIDEO TECHNOLOGIES INDIA PVT. LTD., BANGALORE

ITA 476/BANG/2016[2011-12]Status: Disposed5/11/2020AY 2011-12

M/S KARTIKEYA MANGANESE & IRON ORES PVT LTD,SANDUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY

ITA 468/BANG/2019[2014-15]Status: Disposed4/11/2020AY 2014-15

M/S. ALPHAGREP SECURITIES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE

ITA 1700/BANG/2019[2016-17]Status: Disposed4/11/2020AY 2016-17

M/S. RAMGAD MINERALS & MINING LIMITED,HOSPET vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, BELLARY

ITA 1271/BANG/2019[2014-15]Status: Disposed4/11/2020AY 2014-15

M/S. RAMGAD MINERALS AND MINING LIMITED,HOSPET vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, BELLARY

ITA 1270/BANG/2019[2013-14]Status: Disposed4/11/2020AY 2013-14

M/S. TOYOTA KIRLOSKAR MOTOR PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX (LTU), CIRCLE- 1, BANGALORE

ITA 216/BANG/2020[2006-07]Status: Disposed3/11/2020AY 2006-07