← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S. STATE BANK OF INDIA,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE- 3, BANGALORE

ITA 2/BANG/2020[2014-15]Status: Disposed9/11/2020AY 2014-15

SHRI.MUNAWAR BAIG,DAVANGERE vs INCOME TAX OFFICER WARD-2(1), DAVANGERE

ITA 304/BANG/2019[2015-16]Status: Disposed9/11/2020AY 2015-16

M/S. SAFINA HOTELS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(1), BANGALORE

ITA 2512/BANG/2019[2016-17]Status: Disposed9/11/2020AY 2016-17

M/S. MISTRAL SOFTWARE PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(2), BENGALURU

ITA 1914/BANG/2018[2008-09]Status: Disposed9/11/2020AY 2008-09

M/S. MISTRAL SOFTWARE PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BENGALURU

ITA 1913/BANG/2018[2007-08]Status: Disposed9/11/2020AY 2007-08

M/S. MISTRAL SOFTWARE PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BENGALURU

ITA 1912/BANG/2018[2006-07]Status: Disposed9/11/2020AY 2006-07

M/S. MISTRAL SOFTWARE PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BANGALORE

ITA 1911/BANG/2018[2005-06]Status: Disposed9/11/2020AY 2005-06

TYCO FIRE AND SECURITY INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE

ITA 471/BANG/2017[2012-13]Status: Disposed9/11/2020AY 2012-13

INCOME TAX OFFICER, WARD-6(3)(2), BANGALORE vs SHRI REGURAJ MAHESH, BANGALORE

ITA 649/BANG/2020[2016-17]Status: Disposed6/11/2020AY 2016-17

SHRI. BANGALORE KESHAVAIAH LOKESH,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, CENTRAL RANGE- 2, BANGALORE

ITA 348/BANG/2020[2005-06]Status: Disposed6/11/2020AY 2005-06

M/S. BABITHA DARLA,MYSURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), MYSURU

ITA 1179/BANG/2019[2015-16]Status: Disposed6/11/2020AY 2015-16

NAVARATHANMAL KAVITHA,MYSURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -2(1), MYSURU

ITA 1178/BANG/2019[2015-16]Status: Disposed6/11/2020AY 2015-16

RAJSHREE,MYSORE vs THE INCOME TAX OFFICER, WARD - 1(1), MYSORE

ITA 1164/BANG/2019[2014-15]Status: Disposed6/11/2020AY 2014-15

SRI ASHOK KUMAR ANAND,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX WARD-5(3)(2), BANGALORE

ITA 2796/BANG/2018[2015-16]Status: Disposed6/11/2020AY 2015-16

MS.DIVYA S RAO,MYSORE vs THE INCOME TAX OFFICER WARD-1(4), MYSORE

ITA 2384/BANG/2018[2008-09]Status: Disposed6/11/2020AY 2008-09

M/S ANTONY PARAKAL KURIAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(3)(1), BANGALORE

ITA 1576/BANG/2018[2013-14]Status: Disposed6/11/2020AY 2013-14

OCWEN FINANCIAL SOLUTIONS PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(2), BENGALURU

ITA 1292/BANG/2018[2013-14]Status: Disposed6/11/2020AY 2013-14

M/S DEVI ENTERPRISE PARTNER SHRI K MEHFUZ ALI KHAN,AANDHRA PRADESH vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE

ITA 966/BANG/2017[2010-11]Status: Disposed6/11/2020AY 2010-11

SHRI K.MEHFUZ ALI KHAN,GUNTAKAL vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE

ITA 965/BANG/2017[2011-12]Status: Disposed6/11/2020AY 2011-12

M/S DEVI ENTERPRISE PARTNER SHRI K MEHFUZ ALI KHAN,AANDRA PRADESH vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(3), BANGALORE

ITA 964/BANG/2017[2011-12]Status: Disposed6/11/2020AY 2011-12