← All Benches

ITAT Bangalore Bench

18,481 judgments

ANIL KUMAR AGARWAL (HUF),BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(1), BANGALORE

ITA 1586/BANG/2019[2015-16]Status: Disposed18/11/2020AY 2015-16

SANTHOSH DEVI AGARWAL,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(1), BANGALORE

ITA 1585/BANG/2019[2015-16]Status: Disposed18/11/2020AY 2015-16

SNEHLATHA AGARWAL,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(1), BANGALORE

ITA 1584/BANG/2019[2015-16]Status: Disposed18/11/2020AY 2015-16

M/S ZUMAN EXPORTS PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE

ITA 1400/BANG/2018[2007-08]Status: Disposed18/11/2020AY 2007-08

L. VIVEKANANDA,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE

ITA 1087/BANG/2018[2013-14]Status: Disposed18/11/2020AY 2013-14

KARNATAKA ROAD DEVELOPMENT CORPORATION LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-4(1)(2), BANGALORE

ITA 1081/BANG/2018[2014-15]Status: Disposed18/11/2020AY 2014-15

KARNATAKA ROAD DEVELOPMENT CORPORATION LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE

ITA 1080/BANG/2018[2013-14]Status: Disposed18/11/2020AY 2013-14

SMT. ANJALI VIG,BANGALORE vs THE INCOME TAX OFFICER, WARD- 3(2)(2), BANGALORE

ITA 1636/BANG/2019[2011-12]Status: Disposed17/11/2020AY 2011-12

TRC ENGINEERING INDIA PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-7(1)(1), BANGALORE

ITA 499/BANG/2020[2014-15]Status: Disposed11/11/2020AY 2014-15

JOINT COMMISSIONER OF INCOME TAX (OSD) (EXEMPTIONS), CIRCLE- 1, BANGALORE vs M/S. SRI SRINIVASA EDUCATION AND CHARITABLE, BANGALORE

ITA 421/BANG/2020[2013-14]Status: Disposed11/11/2020AY 2013-14

UDHYAMAN INVESTMENTS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE

ITA 11/BANG/2019[2012-13]Status: Disposed11/11/2020AY 2012-13

MANJUNATH MAHANTESH PATIL,BANGALORE vs INCOME TAX OFFICER WARD-3(2)(1), BANGALORE

ITA 3167/BANG/2018[2015-16]Status: Disposed11/11/2020AY 2015-16

SRI P ABUBAKAR,HOSPET vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY

ITA 2058/BANG/2017[2007-08]Status: Disposed11/11/2020AY 2007-08

OMEGA HEALTHCARE MANAGEMENT SERVICES PREIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 232/BANG/2015[2010-11]Status: Disposed11/11/2020AY 2010-11

DCIT, BANGALORE vs M/S OMEGA HEALTHCARE MANAGEMENT PVT. LTD., BANGALORE

ITA 144/BANG/2015[2010-11]Status: Disposed11/11/2020AY 2010-11

I2 TECHNOLOGIES INDIA PVT. LTD.,BANGALORE vs DCIT,

ITA 1068/BANG/2013[2004-05]Status: Disposed11/11/2020AY 2004-05

M/S. THE CHITRADURGA DISTRICT COOPERATIVE CENTRAL BANK LTD,CHITRADURGA vs THE ASST. COMMISSIONER OF INCOME TAX CIRCLE-2(1), DAVANAGERE

ITA 282/BANG/2019[2014-15]Status: Disposed10/11/2020AY 2014-15

M/S JSR LOGISTICS,BALLARI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY

ITA 3410/BANG/2018[2012-13]Status: Disposed10/11/2020AY 2012-13

M/S TYROLIT INDIA SUPERABRASIVE TOOLS PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-7(1)(1), BANGALORE

ITA 2695/BANG/2018[2008-09]Status: Disposed10/11/2020AY 2008-09

SRI. KORAMANGALA MUNISWAMY LAKSHMAIAH REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BANGALORE

ITA 6/BANG/2020[2015-16]Status: Disposed9/11/2020AY 2015-16