← All Benches

ITAT Bangalore Bench

18,481 judgments

SRI. MUBARAK GANDAPURI,HUBLI vs INCOME TAX OFFICER, WARD- 1(3), HUBLI

ITA 141/BANG/2020[2017-18]Status: Disposed20/11/2020AY 2017-18

M/S. RYATARA SEVA SAHAKARI SANGHA NIYAMITA KENGERI,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(3), BANGALORE

ITA 2643/BANG/2019[2014-15]Status: Disposed20/11/2020AY 2014-15

M/S K.BABU (HUF),BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(3), BANGALORE

ITA 942/BANG/2017[2010-11]Status: Disposed20/11/2020AY 2010-11

ASST.C.I.T., BANGALORE vs M/S ALCON LABORATORIES (INDIA) PVT. LTD., BANGALORE

ITA 221/BANG/2016[2011-12]Status: Disposed20/11/2020AY 2011-12

VIJAYA PATHINA SOUHARDHA SAHAKARI NIYAMITHA,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(2), BANGALORE

ITA 286/BANG/2020[2016-17]Status: Disposed19/11/2020AY 2016-17

SMT. NANDINI NAGARAJ,RAMANAGAR vs THE INCOME TAX OFFICER, WARD- 1, RAMANAGAR

ITA 2441/BANG/2019[2011-12]Status: Disposed19/11/2020AY 2011-12

SHRI. SANATH VENKATESH BABU,BANGALORE vs INCOME TAX OFFICER, WARD-6(1)(3), BANGALORE

ITA 2433/BANG/2019[2016-17]Status: Disposed19/11/2020AY 2016-17

SHRI. SHARDUL SINHA,BENGALURU vs ASSESSING OFFICER, 4(1)(3), BENGALURU

ITA 2354/BANG/2019[2014-15]Status: Disposed19/11/2020AY 2014-15

M/S. ZAFFAR'S STERLING ESTATES PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD - 7(1)(4), BENGALURU

ITA 1352/BANG/2019[2015-16]Status: Disposed19/11/2020AY 2015-16

M/S. UNIVERSAL SPORTSBIZ PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(1), BANGALORE

ITA 1181/BANG/2019[2015-16]Status: Disposed19/11/2020AY 2015-16

M/S TEXAS INSTRUMENTS INCORPORATED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-2(2), BANGALORE

ITA 2127/BANG/2018[2014-15]Status: Disposed19/11/2020AY 2014-15

M/S TEXAS INSTRUMENTS INCORPORATED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-2(1), BANGALORE

ITA 2126/BANG/2018[2013-14]Status: Disposed19/11/2020AY 2013-14

LATE MR. ASHOKA BY L/R MR. NARAYANAPPA,BENGALURU vs INCOME TAX OFFICER, WARD- 9(3), BENGALURU

ITA 2489/BANG/2019[2006-07]Status: Disposed18/11/2020AY 2006-07

LATE MR. CHINNAPPA BY L/R MR. NARAYANAPPA,BENGALURU vs INCOME TAX OFFICER, WARD- 9(3), BANGALORE

ITA 2488/BANG/2019[2006-07]Status: Disposed18/11/2020AY 2006-07

LATE MR. VENAKATARAMAIAH BY L/R MR. NARAYANAPPA,BANGALORE vs INCOME TAX OFFICER, WARD- 9(3), BENGALURU

ITA 2487/BANG/2019[2006-07]Status: Disposed18/11/2020AY 2006-07

MR. NARAYANAPPA S/O LATE BALEGARA EARAPPA,BENGALURU vs INCOME TAX OFFICER, WARD- 9(3), BANGALORE

ITA 2486/BANG/2019[2006-07]Status: Disposed18/11/2020AY 2006-07

LATE MRS. GOWRAMMA BY L/R MR. NARAYANAPPA,BANGALORE vs INCOME TAX OFFICER, WARD- 9(3), BANGALORE

ITA 2485/BANG/2019[2006-07]Status: Disposed18/11/2020AY 2006-07

UNNIKRISHNAN,BANGALORE vs INCOME TAX OFFICER WARD-4(2)(4), BANGALORE

ITA 238/BANG/2019[2010-11]Status: Disposed18/11/2020AY 2010-11

SUNILA SURESH SHAH,BENGALURU vs INCOME TAX OFFICER, WARD- 2(2)(5), BANGALORE

ITA 1888/BANG/2019[2007-08]Status: Disposed18/11/2020AY 2007-08

M/S. UNITY INDUSTRIES,BANGALORE vs INCOME TAX OFFICER, WARD- 6(2)(3), BENGALURU

ITA 1862/BANG/2019[2014-15]Status: Disposed18/11/2020AY 2014-15