← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S INTEVA PRODUCTS INDIA AUTOMOTIVE PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2723/BANG/2018[2011-12]Status: Disposed24/11/2020AY 2011-12
M/S INTEVA PRODUCTS INDIA AUTOMOTIVE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2722/BANG/2018[2010-11]Status: Disposed24/11/2020AY 2010-11
M/S. JENIOUS CLOTHING PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, (OSD) RANGE-4(1), BENGALURU
ITA 1114/BANG/2018[2014-15]Status: Disposed24/11/2020AY 2014-15
M/S ENVIROCONSTRUCTION COMPANY,BANGALORE vs THE INCOME TAX OFFICER WARD-4(4), BANGALORE
ITA 1924/BANG/2017[2008-09]Status: Disposed24/11/2020AY 2008-09
OMEGA HEALTHCARE MANAGEMENT SERVICES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 605/BANG/2016[2011-12]Status: Disposed24/11/2020AY 2011-12
M/S BOBBA AVIATION CARGO AND GROUND HANDLING SERVICES PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 447/BANG/2016[2010-11]Status: Disposed24/11/2020AY 2010-11
M/S BLUE COAT NETWORK (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 78/BANG/2019[2014-15]Status: Disposed23/11/2020AY 2014-15
M/S. EYGBS (INDIA ) LLP (EARLIER KNOWN AS EYGBS (INDIA) PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(2), BANGALORE
ITA 2342/BANG/2019[2011-12]Status: Disposed23/11/2020AY 2011-12
M/S. SHIRROR WELFARE TRUST,UDUPI vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
ITA 2071/BANG/2019[2019-20]Status: Disposed23/11/2020AY 2019-20
SRI. KORANGRAPADY PRAKASH SHETTY,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(2)(1), BANGALORE
ITA 1583/BANG/2019[2014-15]Status: Disposed23/11/2020AY 2014-15
MR. VEERASWAMYREDDY NARAYANA,BANGALORE vs INCOME TAX OFFICER, WARD - 6(3)(3), BANGALORE
ITA 1456/BANG/2019[2015-16]Status: Disposed23/11/2020AY 2015-16
SRI DAMODAR SALIAN,BANTWAL vs ASST. COMMISSIONER OF INCOME-TAX, CIRCLE - 2(1), MANGALORE
ITA 1364/BANG/2019[2014-15]Status: Disposed23/11/2020AY 2014-15
M/S SAMSUNG R & D INSTITUTE INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION CIRCLE-2(1), BANGALORE
ITA 2980/BANG/2018[2010-11]Status: Disposed23/11/2020AY 2010-11
M/S SAMSUNG R&D INSTITUTE INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-2(1), BANGALORE
ITA 2979/BANG/2018[2010-11]Status: Disposed23/11/2020AY 2010-11
SWETA LUNIA,BANGALORE vs THE INCOME TAX OFFICER WARD-5(3)(4), BANGALORE
ITA 2134/BANG/2018[2015-16]Status: Disposed23/11/2020AY 2015-16
AJAY LUNIA,BANGALORE vs THE INCOME TAX OFFICER WARD-5(3)(4), BANGALORE
ITA 2133/BANG/2018[2015-16]Status: Disposed23/11/2020AY 2015-16
UNITED SPIRITS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 195/BANG/2012[2001-02]Status: Disposed23/11/2020AY 2001-02
UNITED SPIRITS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 194/BANG/2012[1998-99]Status: Disposed23/11/2020AY 1998-99
INCOME TAX OFFICER, WARD- 1(1)(2), BANGALORE vs M/S. ATRIA HYDEL POWER LIMITED, BENGALURU
ITA 647/BANG/2020[2008-09]Status: Disposed20/11/2020AY 2008-09
M/S. AKSHAY COLOUR DYEING PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 1(1)(1), BANGALORE
ITA 347/BANG/2020[2015-16]Status: Disposed20/11/2020AY 2015-16
