← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S IMAGE LABELS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE

ITA 644/BANG/2019[2014-15]Status: Disposed24/11/2020AY 2014-15

M/S IMAGE LABELS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE

ITA 643/BANG/2019[2014-15]Status: Disposed24/11/2020AY 2014-15

M/S IMAGE LABELS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE

ITA 642/BANG/2019[2014-15]Status: Disposed24/11/2020AY 2014-15

M/S IMAGE LABELS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE

ITA 641/BANG/2019[2013-14]Status: Disposed24/11/2020AY 2013-14

M/S IMAGE LABELS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE

ITA 640/BANG/2019[2013-14]Status: Disposed24/11/2020AY 2013-14

M/S IMAGE LABELS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE

ITA 639/BANG/2019[2013-14]Status: Disposed24/11/2020AY 2013-14

M/S IMAGE LABELS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE

ITA 638/BANG/2019[2013-14]Status: Disposed24/11/2020AY 2013-14

M/S IMAGE LABELS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE

ITA 637/BANG/2019[2013-14]Status: Disposed24/11/2020AY 2013-14

M/S IMAGE LABELS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, GHAZIABAD

ITA 636/BANG/2019[2013-14]Status: Disposed24/11/2020AY 2013-14

M/S IMAGE LABELS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC TDS, BANGALORE

ITA 635/BANG/2019[2013-14]Status: Disposed24/11/2020AY 2013-14

M/S RAJESH ENTERPRISES,HUBLI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1), HUBLI

ITA 20/BANG/2019[2013-14]Status: Disposed24/11/2020AY 2013-14

M/S RAJESH ENTERPRISES,HUBLI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1), HUBLI

ITA 19/BANG/2019[2012-13]Status: Disposed24/11/2020AY 2012-13

M/S RAJESH ENTERPRISES,HUBLI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1), HUBLI

ITA 18/BANG/2019[2011-12]Status: Disposed24/11/2020AY 2011-12

M/S RAJESH ENTERPRISES,HUBLI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1), HUBLI

ITA 17/BANG/2019[2010-11]Status: Disposed24/11/2020AY 2010-11

M/S. ABB AG,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 1(1), BANGALORE

ITA 1444/BANG/2019[2014-15]Status: Disposed24/11/2020AY 2014-15

M/S. ALFA ENTERPRISES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD -1(1)(2), BANGALORE

ITA 1091/BANG/2019[2015-16]Status: Disposed24/11/2020AY 2015-16

M/S. ALFA ENTERPRISES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD - 1(1)(2), BANGALORE

ITA 1090/BANG/2019[2014-15]Status: Disposed24/11/2020AY 2014-15

M/S. ALFA ENTERPRISES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD - 1(1)(2), BANGALORE

ITA 1089/BANG/2019[2013-14]Status: Disposed24/11/2020AY 2013-14

M/S. ALFA ENTERPRISES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD - 1(1)(2), BANGALORE

ITA 1088/BANG/2019[2012-13]Status: Disposed24/11/2020AY 2012-13

M/S ARM EMBEDDED TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(1), BANGALORE

ITA 3374/BANG/2018[2014-15]Status: Disposed24/11/2020AY 2014-15