← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S NYAYAMITRA SAHAKARA BANK NIYAMITHA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 442/BANG/2018[2012-13]Status: Disposed26/11/2020AY 2012-13
M/S EMBASSY ONE DEVELOPERS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE
ITA 2240/BANG/2018[2010-11]Status: Disposed26/11/2020AY 2010-11
M/S EMBASSY ONE DEVELOPERS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE
ITA 2239/BANG/2018[2009-10]Status: Disposed26/11/2020AY 2009-10
M/S KARNATAKA STATE STUDENTS WELFARE FUND,BANGALORE vs THE INCOME TAX OFFICER(EXEMPTIONS) WARD-1, BANGALORE
ITA 1462/BANG/2018[2013-14]Status: Disposed26/11/2020AY 2013-14
M/S KARNATAKA STATE STUDENTS WELFARE FUND,BANGALORE vs THE INCOME TAX OFFICER(EXEMPTIONS) WARD-1, BANGALORE
ITA 1461/BANG/2018[2012-13]Status: Disposed26/11/2020AY 2012-13
M/S KARNATAKA STATE STUDENTS WELFARE FUND,BANGALORE vs THE INCOME TAX OFFICER (EXEMPTIONS) WARD-1, BANGALORE
ITA 1460/BANG/2018[2011-12]Status: Disposed26/11/2020AY 2011-12
M/S KARNATAKA STATE STUDENTS WELFARE FUND,BANGALORE vs THE INCOME TAX OFFICER (EXEMPTIONS) WARD-1, BANGALORE
ITA 1459/BANG/2018[2010-11]Status: Disposed26/11/2020AY 2010-11
M/S KARNATAKA STATE STUDENTS WELFARE FUND,BANGALORE vs THE INCOME TAX OFFICER (EXEMPTIONS) WARD-1, BANGALORE
ITA 1458/BANG/2018[2009-10]Status: Disposed26/11/2020AY 2009-10
M/S.HARMAN CONNECTED SERVICES CORPORATION INDIA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 686/BANG/2017[2012-13]Status: Disposed26/11/2020AY 2012-13
DCIT, BANGALORE vs OMEGA HEALTHCARE MANAGEMENT SERVICES PVT. LTD., BANGALORE
ITA 510/BANG/2016[2011-12]Status: Disposed26/11/2020AY 2011-12
SHRI. SURESHGOUDA SHANKARGOUDA PATIL,BAGALKOT vs INCOME TAX OFFICER, WARD- 1, BAGALKOT
ITA 349/BANG/2020[2014-15]Status: Disposed25/11/2020AY 2014-15
SRI HIREHAL GAVIAPPA RANGAN GOUD,BELLARY vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 610/BANG/2019[2010-11]Status: Disposed25/11/2020AY 2010-11
SRI SRINIVASA PATASHALA ASSOCIATION,MANGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
ITA 2426/BANG/2019[2019-20]Status: Disposed25/11/2020AY 2019-20
M/S. MEDIA 360 DEGREE SERVICES INDIA PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD- 4(1)(2), BANGALORE
ITA 2240/BANG/2019[2014-15]Status: Disposed25/11/2020AY 2014-15
M/S. SRI BALAJI PRASANNA TRAVELS,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(3)(1), BENGALURU
ITA 2078/BANG/2019[2015-16]Status: Disposed25/11/2020AY 2015-16
MANISH BHUTRA,BANGALORE vs THE INCOME TAX OFFICER WARD-5(3)(2), BANGALORE
ITA 2682/BANG/2018[2015-16]Status: Disposed25/11/2020AY 2015-16
SAP INDIA PVT. LTD.,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BENGALURU
ITA 2072/BANG/2018[2011-12]Status: Disposed25/11/2020AY 2011-12
M/S. DISA INDIA LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 290/BANG/2017[2012-13]Status: Disposed25/11/2020AY 2012-13
MR.NANJUNDA RENUKA ARADHYA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 2213/BANG/2017[2013-14]Status: Disposed25/11/2020AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(3)(1), BANGALORE vs G JAYARAMA REDDY (HUF), BANGALORE
ITA 275/BANG/2020[2015-16]Status: Disposed24/11/2020AY 2015-16
