← All Benches
ITAT Bangalore Bench
18,481 judgments
SHREE DHANYA KUMAR TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
ITA 2423/BANG/2019[2019-20]Status: Disposed27/11/2020AY 2019-20
M/S. MITTAL CLOTHING COMPANY,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(2)(1), BENGALURU
ITA 2308/BANG/2019[2014-15]Status: Disposed27/11/2020AY 2014-15
MR. SYED JAFFER,BANGALORE vs INCOME TAX OFFICER, WARD- 1(2)(2), BANGALORE
ITA 2234/BANG/2019[2013-14]Status: Disposed27/11/2020AY 2013-14
JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-4(1)(1), BANGALORE vs M/S KARNATAKA ROAD DEVELOPEMNT CORPORATION LIMITED, BANGALORE
ITA 935/BANG/2018[2013-14]Status: Disposed27/11/2020AY 2013-14
DAYASHANKAR SANWAL JHUNJHUNWALA,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(3), BANGALORE
ITA 2876/BANG/2018[2005-06]Status: Disposed27/11/2020AY 2005-06
SRI E RAMANA REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE
ITA 1776/BANG/2017[2015-16]Status: Disposed27/11/2020AY 2015-16
SRI E RAMANA REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(4), BANGALORE
ITA 1775/BANG/2017[2014-15]Status: Disposed27/11/2020AY 2014-15
SRI RAMANA REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE
ITA 1774/BANG/2017[2013-14]Status: Disposed27/11/2020AY 2013-14
DCIT, BANGALORE vs M/S GE BE PVT. LTD., BANGALORE
ITA 251/BANG/2016[2011-12]Status: Disposed27/11/2020AY 2011-12
DCIT, BANGALORE vs SRI. SUDEEP SANJEEV, BANGALORE
ITA 839/BANG/2015[2006-07]Status: Disposed27/11/2020AY 2006-07
ETS LINDGREN ENGINEERING INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD - 2(1)(4), BANGALORE
ITA 899/BANG/2019[2011-12]Status: Disposed26/11/2020AY 2011-12
M/S LOKKUR INVESTMENT ADVISORS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-4(1)(1), BANGALORE
ITA 81/BANG/2019[2014-15]Status: Disposed26/11/2020AY 2014-15
MR.GURUSHANTHAPPA VEERANNA,BANGALORE vs INCOME TAX OFFICER WARD-4(3)(5), BANGALORE
ITA 659/BANG/2019[2006-07]Status: Disposed26/11/2020AY 2006-07
M/S. NAM ESTATES PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD- 12(1), BENGALURU
ITA 2517/BANG/2019[2008-09]Status: Disposed26/11/2020AY 2008-09
SRI SURESH H KERUDI,BAGALKOT vs THE INCOME TAX OFFICER, WARD- 1, BAGALKOT
ITA 2295/BANG/2019[2013-14]Status: Disposed26/11/2020AY 2013-14
SMT. PADMA,BENGALURU vs THE INCOME TAX OFFICER, WARD- 2(2)(5), BENGALURU
ITA 2253/BANG/2019[2015-16]Status: Disposed26/11/2020AY 2015-16
KOMALA,BANGALORE vs THE INCOME TAX OFFICER, WARD- 2(2)(4), BENGALURU
ITA 1931/BANG/2019[2015-16]Status: Disposed26/11/2020AY 2015-16
SHRI. CHETAN PRAKASH,BENGALURU vs THE INCOME TAX OFFICER, WARD- 2(2)(5), BENGALURU
ITA 1887/BANG/2019[2008-09]Status: Disposed26/11/2020AY 2008-09
M/S. TESCO BENGALURU PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE 2(2), BANGALORE
ITA 1185/BANG/2019[2016-17]Status: Disposed26/11/2020AY 2016-17
M/S NYAYAMITRA SAHAKARA BANK NIYAMITHA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE
ITA 443/BANG/2018[2013-14]Status: Disposed26/11/2020AY 2013-14
