← All Benches
ITAT Bangalore Bench
18,481 judgments
3TIER R& D INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 2578/BANG/2018[2013-14]Status: Disposed2/12/2020AY 2013-14
M/S METALS AND STEELS PRIVATE LIMITED,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-4, BANGALORE
ITA 2514/BANG/2018[2014-15]Status: Disposed2/12/2020AY 2014-15
IIANTUS TECHNOLOGIES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2358/BANG/2018[2015-16]Status: Disposed2/12/2020AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE vs KUMARI AHANA GARADI, BANGALORE
ITA 2128/BANG/2018[2013-14]Status: Disposed2/12/2020AY 2013-14
M/S. BUILDMET PVT. LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(2), BENGALURU
ITA 168/BANG/2018[2011-12]Status: Disposed2/12/2020AY 2011-12
KUMARI AHANA GARADI,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(1), BANGALORE
ITA 1611/BANG/2018[2013-14]Status: Disposed2/12/2020AY 2013-14
HARMAN CONNECTED SERVICES CORPORATION INDIA PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), BENGALURU
ITA 2825/BANG/2017[2013-14]Status: Disposed2/12/2020AY 2013-14
ASST.C.I.T., BANGALORE vs M/S ACER INDIA PRIVATE LIMITED, BANGALORE
ITA 119/BANG/2016[2010-11]Status: Disposed2/12/2020AY 2010-11
HEALTH & GLOW PRIVATE LIMITED (SUCCESSOR TO HEALTH & GLOW RETAILING PRIVATE LIMITED),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(2), BANGALORE
ITA 656/BANG/2020[2015-16]Status: Disposed1/12/2020AY 2015-16
SMT. LEELAVATHY NAGARAJ,BANGALORE vs THE INCOME TAX OFFICER, WARD- 7(2)(3), BANGALORE
ITA 655/BANG/2020[2012-13]Status: Disposed1/12/2020AY 2012-13
HIRA FOUNDATION TRUST,BANGALORE vs INCOME TAX OFFICER, (EXEMPTIONS), CIRCLE- 1, BANGALORE
ITA 406/BANG/2020[2014-15]Status: Disposed1/12/2020AY 2014-15
IDC CENTRE FOR CONSULTANCY AND RESEARCH PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BANGALORE
ITA 104/BANG/2020[2015-16]Status: Disposed1/12/2020AY 2015-16
M/S. SAAHAS WASTE MANAGEMENT PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(1), BANGALORE
ITA 1881/BANG/2019[2016-17]Status: Disposed1/12/2020AY 2016-17
SOMASHEKHAR IRANNA VADAVADAGI,TAILKOTA vs INCOME TAX OFFICER, WARD - 3, VIJAYAPURA
ITA 1380/BANG/2019[2014-15]Status: Disposed1/12/2020AY 2014-15
BASAMMA SOMALINGAPPA UDACHAN,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE
ITA 133/BANG/2019[2011-12]Status: Disposed1/12/2020AY 2011-12
SOMALINGAPPA UDACHAN,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1), BANGALORE
ITA 132/BANG/2019[2011-12]Status: Disposed1/12/2020AY 2011-12
NIREN METHA (HUF),BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(1), BANGALORE
ITA 2721/BANG/2018[2008-09]Status: Disposed1/12/2020AY 2008-09
NIREN METHA,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(1), BANGALORE
ITA 2720/BANG/2018[2008-09]Status: Disposed1/12/2020AY 2008-09
M/S. SMARTOWNER SERVICES INDIA PVT. LTD,BENGALURU vs INCOME TAX OFFICER, WARD-6(1)(2), BENGALURU
ITA 167/BANG/2018[2013-14]Status: Disposed1/12/2020AY 2013-14
M/S PADAKI TYRES,MYSORE vs INCOME TAX OFFICER WARD-2(2), MYSORE
ITA 1607/BANG/2018[2012-13]Status: Disposed1/12/2020AY 2012-13