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ITAT Bangalore Bench

18,481 judgments

M/S. INNER URBAN INFRAESTATE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BENGALURU

ITA 1902/BANG/2019[2015-16]Status: Disposed3/12/2020AY 2015-16

M/S. VIKRAM HOSPITAL (BANGALORE) PRIVATE LIMITED,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE - 5, BANGALORE

ITA 1417/BANG/2019[2011-12]Status: Disposed3/12/2020AY 2011-12

JOINT COMMISSIONER OF INCOME TAX(OSD), CIRCLE- 4(1)(2), BANGALORE vs M/S. MSOURCE (INDIA) PRIVATE LIMITED, BANGALORE

ITA 1397/BANG/2019[2012-13]Status: Disposed3/12/2020AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(3)(1), BANGALORE vs M/S VIKRAM HOSPITAL (BANGALORE) PVT LTD, BANGALORE

ITA 2935/BANG/2018[2013-14]Status: Disposed3/12/2020AY 2013-14

THE ASST.COMMISSIONER OF INCOME TAX - (EXEMPTIONS ) CIRCLE - 1, MANGALURU vs M/S A. SHAMA RAO FOUNDATION, MANGALURU

ITA 1464/BANG/2018[2015-16]Status: Disposed3/12/2020AY 2015-16

SHAMBALA PROPERTIES PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLR-12(3), BANGALORE

ITA 1647/BANG/2017[2008-09]Status: Disposed3/12/2020AY 2008-09

SRI. B. MAHENDRA KUMAR,BANGALORE vs ITO, BANGALORE

ITA 1553/BANG/2014[2007-08]Status: Disposed3/12/2020AY 2007-08

N. ANAND BABU NAIDU,BANGALORE vs DCIT, BANGALORE

ITA 1098/BANG/2010[2006-07]Status: Disposed3/12/2020AY 2006-07

M/S. SRIDEVI DAIRY FARMS (P) LTD,BANGALORE vs DCIT, BANGALORE

ITA 1096/BANG/2010[2006-07]Status: Disposed3/12/2020AY 2006-07

M/S. AANIKA EDUCATIONAL TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 375/BANG/2020[NA]Status: Disposed2/12/2020

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2(2), BANGALORE vs M/S. ASSETZ INFRASTRUCTURE PRIVATE LIMITED, BANGALORE

ITA 983/BANG/2019[2014-15]Status: Disposed2/12/2020AY 2014-15

INCOME TAX OFFICER, WARD- 3(1)(3), BANGALORE vs M/S. HMT (INTERNATIONAL) LIMITED, BENGALURU

ITA 2325/BANG/2019[2011-12]Status: Disposed2/12/2020AY 2011-12

INCOME TAX OFFICER, WARD- 3(1)(3), BENGALURU vs M/S. HMT (INTERNATIONAL) LIMITED, BENGALURU

ITA 2289/BANG/2019[2011-12]Status: Disposed2/12/2020AY 2011-12

M/S. A R A DAIRY FARM PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE

ITA 1674/BANG/2019[2015-16]Status: Disposed2/12/2020AY 2015-16

SHRI. HASTIMAL SOHANLAL JAIN,BANGALORE vs THE INCOME TAX OFFICER. WARD- 1(2)(5), BANGALORE

ITA 1419/BANG/2019[2014-156]Status: Disposed2/12/2020AY 2014-156

SHRI. HASTIMAL SOHANLAL JAIN,BANGALORE vs THE INCOME TAX OFFICER, WARD- 1(2)(5), BANGALORE

ITA 1418/BANG/2019[2014-15]Status: Disposed2/12/2020AY 2014-15

M/S. TYCO FIRE & SECURITY INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(1), BANGALORE

ITA 1362/BANG/2019[2009-10]Status: Disposed2/12/2020AY 2009-10

SMT. SOWMYA SATHYAN,MYSURU vs INCOME TAX OFFICER, WARD - 1(4), MYSURU

ITA 1224/BANG/2019[2014-15]Status: Disposed2/12/2020AY 2014-15

INCOME TAX OFFICER WARD-3(1)(3), BANGALORE vs M/S HMT INTERNATIONAL LIMITED, BANGALORE

ITA 3348/BANG/2018[2012-13]Status: Disposed2/12/2020AY 2012-13

INCOME TAX OFFICER WARD-3(1)(3), BANGALORE vs M/S HMT INTERNATIONAL LIMITED, BANGALORE

ITA 3347/BANG/2018[2010-11]Status: Disposed2/12/2020AY 2010-11