← All Benches

ITAT Bangalore Bench

18,481 judgments

MR. JASMAIL SINGH,BANGALORE vs INCOME TAX OFFICER, WARD- 3(3)(1), BANGALORE

ITA 2594/BANG/2019[2016-17]Status: Disposed7/12/2020AY 2016-17

SRI. CHANDRASHEKAR VEERABHADRAIAH,BENGALURU vs INCOME TAX OFFICER, CIRCLE- 6(2)(4), BENGALURU

ITA 2293/BANG/2019[2015-16]Status: Disposed7/12/2020AY 2015-16

M/S IIKAL CO-OPERATIVE BANK LIMITED,BAGALKOT vs DIRECTOR OF INCOME TAX (INTELLIGENCE & CRIMINAL INVESTIGATION), BANGALORE

ITA 224/BANG/2019[2013-14]Status: Disposed7/12/2020AY 2013-14

SHRI. SURESH LINGANAGOUDA PATIL,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 11(2), BANGALORE

ITA 2231/BANG/2019[2011-12]Status: Disposed7/12/2020AY 2011-12

THE HIMALAYA DRUG COMPANY,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE

ITA 3071/BANG/2018[2014-15]Status: Disposed7/12/2020AY 2014-15

WEBEX COMMUNICATIONS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE

ITA 475/BANG/2017[2012-13]Status: Disposed7/12/2020AY 2012-13

M/S INGERSOLL RAK (INDIA) LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU

ITA 2871/BANG/2017[2013-14]Status: Disposed7/12/2020AY 2013-14

SRI. GOPALAKRISHNA KARODI SUBBANNA,DAKSHINA KANNADA vs THE INCOME TAX OFFICER, WARD- 1, PUTTUR

ITA 259/BANG/2020[2014-15]Status: Disposed4/12/2020AY 2014-15

SRI. K R SANTHOSH KUMAR,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE- 3(2)(1), BANGALORE

ITA 20/BANG/2020[2013-14]Status: Disposed4/12/2020AY 2013-14

M/S GLOBAL EARTH MOVERS,TUMKUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, TUMKUR

ITA 874/BANG/2019[2015-16]Status: Disposed4/12/2020AY 2015-16

GLOBAL E-BUSINESS OPERATIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE

ITA 725/BANG/2017[2012-13]Status: Disposed4/12/2020AY 2012-13

TRIANZ HOLDINGS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE

ITA 699/BANG/2017[2012-13]Status: Disposed4/12/2020AY 2012-13

M/S SREE LAKSHMI SILKS,BANGALORE vs ACIT, BANGALORE

ITA 945/BANG/2009[2001-02]Status: Disposed4/12/2020AY 2001-02

M/S. LIONS CLUB ASHOKNAGAR CHARITABLE TRUST,MANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 30/BANG/2020[2019-20]Status: Disposed3/12/2020AY 2019-20

M/S. TYCO SAFETY PRODUCT (INDIA) PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 7(1)(1), BANGALORE

ITA 2583/BANG/2019[2015-16]Status: Disposed3/12/2020AY 2015-16

MR. MUSTAFA KHALEEL,BANGALORE vs INCOME TAX OFFICER, WARD- 7(2)(2), BANGALORE

ITA 2496/BANG/2019[2014-15]Status: Disposed3/12/2020AY 2014-15

MR. ISMAIL KHALEEL,BANGALORE vs INCOME TAX OFFICER, WARD- 7(2)(3), BANGALORE

ITA 2495/BANG/2019[2014-15]Status: Disposed3/12/2020AY 2014-15

MR. ASIF KHALEEL,BANGALORE vs INCOME TAX OFFICER, WARD- 7(2)(3), BANGALORE

ITA 2494/BANG/2019[2014-15]Status: Disposed3/12/2020AY 2014-15

M/S. PROVIMI ANIMAL NUTRITION INDIA PRIVATE LIMITED,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU

ITA 2215/BANG/2019[2015-16]Status: Disposed3/12/2020AY 2015-16

SRI. A. PRAKASH,BANGALORE vs INCOME TAX OFFICER, CIRCLE- 7(2)(4), BANGALORE

ITA 2086/BANG/2019[2006-07]Status: Disposed3/12/2020AY 2006-07