M/S GLOBAL EARTH MOVERS,TUMKUR vs. THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, TUMKUR
ITA 874/BANG/2019Status: DisposedITAT Bangalore04 December 2020AY 2015-161 pages
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Income Tax Appellate Tribunal, ‘B’ BENCH : BANGALORE
Before: SHRI CHANDRA POOJARI & SMT. BEENA PILLAI
For Appellant: Shri G.S Prashanth, C.A : Shri Priyadarshi Mishra, JCIT
: 01-12-2020 Date of Hearing Date of Pronouncement : 04 -12-2020 ORDER PER BEENA PILLAI, JUDICIAL MEMBER Present appeal is been filed by assessee against order dated 01/03/2019 passed by Ld.CIT(A)-7, Bangalore, for assessment year 2015-16. 2. At the outset, Ld.AR vide letter dated 30/11/2020 submitted that assessee has decided to go in for VSVS 2020. It is also been submitted that assessee filed Form 1 & 2 in respect of these
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