← All Benches
ITAT Bangalore Bench
18,481 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-5(1)(1), BANGALORE vs M/S NITESH ESTATES LTD, BANGALORE
ITA 2005/BANG/2017[2012-13]Status: Disposed9/12/2020AY 2012-13
M/S NITESH ESTATES LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-5(1), BANGALORE
ITA 1918/BANG/2017[2012-13]Status: Disposed9/12/2020AY 2012-13
M/S. NITESH ESTATES LTD,BANGALORE vs THE ADDL. COMMISSIONER OF INCOME TAX, RANGE-12, BANGALORE
ITA 1917/BANG/2017[2011-12]Status: Disposed9/12/2020AY 2011-12
M/S NITESH ESTATES LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 1916/BANG/2017[2010-11]Status: Disposed9/12/2020AY 2010-11
M/S HEERA GRANITES PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-3(1)(3), BANGALORE
ITA 80/BANG/2019[2012-13]Status: Disposed8/12/2020AY 2012-13
SHRI BINDUMALYAM G MURALIDHARA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(3)(1), BANGALORE
ITA 258/BANG/2019[2013-14]Status: Disposed8/12/2020AY 2013-14
M/S. THE HIMALAYA DRUG COMPANY,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(2)(1), BENGALURU
ITA 2434/BANG/2019[2015-16]Status: Disposed8/12/2020AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(1), BANGALORE vs M/S. TALLY SOLUTIONS PRIVATE LIMITED, BANGALORE
ITA 2285/BANG/2019[2007-08]Status: Disposed8/12/2020AY 2007-08
SRI. VINOD KUMAR RAI,JOHANNESBURG vs INCOME TAX OFFICER, WARD- 5(3)(5), BANGALORE
ITA 1691/BANG/2019[2014-15]Status: Disposed8/12/2020AY 2014-15
M/S. VEERABHADRAPPA SANGAPPA & COMPANY,SANDUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1, BELLARY
ITA 1054/BANG/2019[2013-14]Status: Disposed8/12/2020AY 2013-14
IRAPPA REVANSIDDAPPA JALAWADIL,VIJAYAPURA vs ADDITIONAL COMMISSIONER OF INCOME TAX VIJAYAPURA RANGE, VIJAYAPURA
ITA 3342/BANG/2018[2011-12]Status: Disposed8/12/2020AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(2), BANGALORE vs M/S E4E BUSINESS SOLUTIONS INDIA PVT LTD, BANGALORE
ITA 2900/BANG/2018[2011-12]Status: Disposed8/12/2020AY 2011-12
SHRI CHANNAPPA LAXMANA POOJARY,BANGALORE vs THE INCOME TAX OFFICER WARD-5(3)(2), BANGALORE
ITA 2532/BANG/2018[2015-16]Status: Disposed8/12/2020AY 2015-16
KANTILAL CHOPRA,BANGALORE vs THE INCOME TAX OFFICER WARD-5(2)(1), BANGALORE
ITA 2497/BANG/2018[2015-16]Status: Disposed8/12/2020AY 2015-16
SRI P C MOHAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(2)(1), BANGALORE
ITA 1991/BANG/2018[2012-13]Status: Disposed8/12/2020AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs M/S DHRUVATHI HOTELS & DEVELOPMENT PVT LTD, BANGALORE
ITA 1450/BANG/2018[2010-11]Status: Disposed8/12/2020AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs M/S DHRUVATHI HOTELS & DEVELOPMENTS PVT LTD, BANGALORE
ITA 1449/BANG/2018[2009-10]Status: Disposed8/12/2020AY 2009-10
M/S FIBRES AND FABRICS INTERNATIONALPRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-11(3), BANGALORE
ITA 2674/BANG/2017[2005-06]Status: Disposed8/12/2020AY 2005-06
M/S JAIN FARMS PRIVATE LTD.,BANGALORE vs ITO, BANGALORE
ITA 1010/BANG/2016[2007-08]Status: Disposed8/12/2020AY 2007-08
M/S. MEMG INTERNATIONAL INDIA PVT. LTD.,BANGALORE vs INCOME-TAX OFFICER, WARD -4(1)(3), BANGALORE
ITA 595/BANG/2019[2014-15]Status: Disposed7/12/2020AY 2014-15
