← All Benches

ITAT Bangalore Bench

18,481 judgments

SRI TOBBY SIMON,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE

ITA 666/BANG/2020[2014-15]Status: Disposed14/12/2020AY 2014-15

FIRSTSOURCE PROCESS MANAGEMENT SERVICES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE

ITA 669/BANG/2017[2012-13]Status: Disposed14/12/2020AY 2012-13

M/S MALNAD ARECA MARKETING CO-OPERATIVE SOCIETY LIMITED,SHIVAMOGGA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, SHIVAMOGGA

ITA 256/BANG/2019[2013-14]Status: Disposed11/12/2020AY 2013-14

M/S. WIPRO GE HEALTHCARE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BANGALORE

ITA 2442/BANG/2019[2015-16]Status: Disposed11/12/2020AY 2015-16

M/S. SARTORIUS STEDIM INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 3(1), BENGALURU

ITA 2019/BANG/2019[2010-11]Status: Disposed11/12/2020AY 2010-11

M/S INFOSYS BPM LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 491/BANG/2018[2011-12]Status: Disposed11/12/2020AY 2011-12

THE INCOME TAX OFFICER WARD-6(3)(2), BANGALORE vs M/S MINISTRY OF COMMUNICATION EMPLOYEE CO-OPERATIVE HOUSING SOCIETY, BANGALORE

ITA 2940/BANG/2018[2007-08]Status: Disposed11/12/2020AY 2007-08

M/S SERENDIPITY INFOLABS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE

ITA 2428/BANG/2018[2015-16]Status: Disposed11/12/2020AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE vs M/S INFOSYS BPM LTD, BANGALORE

ITA 1156/BANG/2018[2011-12]Status: Disposed11/12/2020AY 2011-12

EMPOWER RESEARCH KNOWLEDGE SERVICES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE

ITA 207/BANG/2016[2011-12]Status: Disposed11/12/2020AY 2011-12

EMPOWER RESEARCH KNOWLEDGE SERVICES PVT. LTD.,BANGALORE vs DCIT, BANGALORE

ITA 171/BANG/2015[2010-11]Status: Disposed11/12/2020AY 2010-11

SHRI KENCHE KUMAR,HOSPET vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(1), BANGALORE

ITA 1680/BANG/2019[2012-13]Status: Disposed10/12/2020AY 2012-13

M/S INGERSOLL RAND (INDIA) LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 3061/BANG/2018[2014-15]Status: Disposed10/12/2020AY 2014-15

OIKOS APARTMENTS PVT LTD,BANGALORE vs COMMISSIONER OF INCOME TAX, (APPEAL)-5, BANGALORE

ITA 1714/BANG/2017[2012-13]Status: Disposed10/12/2020AY 2012-13

DCIT, BANGALORE vs M/S INVITROGEN BIOSERVICES INDIA PVT. LTD., BANGALORE

ITA 162/BANG/2015[2010-11]Status: Disposed10/12/2020AY 2010-11

M/S. SRI BALAJI ENTERPRISES,BANGALORE vs THE INCOME TAX OFFICER, WARD - 1(2) (1), BANGALORE

ITA 800/BANG/2019[2014-15]Status: Disposed9/12/2020AY 2014-15

M/S. UE DEVELOPMENT INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(1), BANGALORE

ITA 2381/BANG/2019[2011-12]Status: Disposed9/12/2020AY 2011-12

M/S TEXTRON INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE

ITA 2972/BANG/2018[2014-15]Status: Disposed9/12/2020AY 2014-15

SRI. RAMAIAH DORAIRAJ,BENGALORE vs INCOME TAX OFFICER, WARD-4(2)(2), BENGALURU

ITA 1899/BANG/2018[2013-14]Status: Disposed9/12/2020AY 2013-14

M/S.AMADA (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 551/BANG/2017[2012-13]Status: Disposed9/12/2020AY 2012-13