← All Benches
ITAT Bangalore Bench
18,481 judgments
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE vs M/S BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED, BANGALORE
ITA 345/BANG/2018[2011-12]Status: Disposed16/12/2020AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE vs M/S BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED, BANGALORE
ITA 344/BANG/2018[2010-11]Status: Disposed16/12/2020AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX (INTL TAXN) CIRCLE-1(1), BANGALORE vs M/S COFFEEDAY ENTERPRISES LIMITED, BANGALORE
ITA 2931/BANG/2018[2011-12]Status: Disposed16/12/2020AY 2011-12
M/S HEALTH AND GLOW PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1) (INTL TAXN), BANGALORE
ITA 2899/BANG/2018[2010-11]Status: Disposed16/12/2020AY 2010-11
M/S BANGALORE ELECTRICITY COMPANY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 262/BANG/2018[2011-12]Status: Disposed16/12/2020AY 2011-12
M/S BANGALORE ELECTRICITY COMPANY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE, BANGALORE
ITA 261/BANG/2018[2010-11]Status: Disposed16/12/2020AY 2010-11
JOINT COMMISSIONER OF INCOME TAX (LTU), BANGALORE vs M/S TEAXAS INSTRUMENTS (INDIA) PVT LTD, BANGALORE
ITA 1958/BANG/2018[2007-08]Status: Disposed16/12/2020AY 2007-08
M/S UNITED SPIRITS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 1282/BANG/2018[2006-07]Status: Disposed16/12/2020AY 2006-07
S. SHAILENDRA BABU,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 813/BANG/2016[2004-05]Status: Disposed16/12/2020AY 2004-05
ASST.C.I.T., BANGALORE vs M/S INMOBI TECHNOLOGIES PVT. LTD., BANGALORE
ITA 620/BANG/2016[2011-12]Status: Disposed16/12/2020AY 2011-12
HUAWEI TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 150/BANG/2016[2011-12]Status: Disposed16/12/2020AY 2011-12
M/S. AIRBUS GROUP INDIA PRIVATE LIMITED (EARLIER KNOWN AS EADS INDIA PRIVATE LIMITED),BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BENGALURU
ITA 268/BANG/2020[2010-11]Status: Disposed15/12/2020AY 2010-11
M/S. AIRBUS GROUP INDIA PRIVATE LIMITED (EARLIER KNOWN AS EADS INDIA PVT. LTD.,),BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BENGALURU
ITA 267/BANG/2020[2009-10]Status: Disposed15/12/2020AY 2009-10
M/S. AIRBUS GROUP INDIA PRIVATE LIMITED (EARLIER KNOWN AS EADS INDIA PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE
ITA 266/BANG/2020[2008-09]Status: Disposed15/12/2020AY 2008-09
SRI BALAJI PROMOTERS,BANGALORE vs INCOME TAX OFFICER, WARD- 7(2)(4), BANGALORE
ITA 122/BANG/2020[2016-17]Status: Disposed15/12/2020AY 2016-17
M/S JINDAL ALUMINIUM LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (LTU), BANGALORE
ITA 30/BANG/2019[2011-12]Status: Disposed15/12/2020AY 2011-12
M/S JINDAL ALUMINIUM LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (LTU), BANGALORE
ITA 29/BANG/2019[2010-11]Status: Disposed15/12/2020AY 2010-11
M/S. EYGBS (INDIA) LLP (EARLIER KNOWN AS EYGBS (INDIA) PRIVATE LIMITED AND SUCCESSOR TO EYME TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE- 1(1), BENGALURU
ITA 2204/BANG/2019[2010-11]Status: Disposed15/12/2020AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, KALABURAGI vs M/S KRISHNA GRAMEEN BANK, GULBARGA
ITA 1189/BANG/2018[2012-13]Status: Disposed15/12/2020AY 2012-13
M/S TRIANZ HOLDINGS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 2522/BANG/2017[2013-14]Status: Disposed15/12/2020AY 2013-14
