← All Benches

ITAT Bangalore Bench

18,481 judgments

SHRI. BHAVANLAL R PATEL HUF,BENGALURU vs INCOME TAX OFFICER, WARD- 4(3)(4), BENGALURU

ITA 2141/BANG/2019[2014-15]Status: Disposed18/12/2020AY 2014-15

SMT. BHARATI DHARAMSI R PATEL,BENGALURU vs INCOME TAX OFFICER, WARD- 4(3)(4), BENGALURU

ITA 2140/BANG/2019[2014-15]Status: Disposed18/12/2020AY 2014-15

PADMAVATHI DHAREPPA UPPAR,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(3)(1), BENGALURU

ITA 1962/BANG/2019[2015-16]Status: Disposed18/12/2020AY 2015-16

BANGALORE TRUF CLUB LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU

ITA 1848/BANG/2019[2012-13]Status: Disposed18/12/2020AY 2012-13

M/S BHARATH ELECTRONICS AMBEDKAR CREDIT SOCIETY LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-6(3)(1), BANGALORE

ITA 2894/BANG/2018[2008-09]Status: Disposed18/12/2020AY 2008-09

LAKSHMINARASIMHA,BANGALORE vs ITO, BANGALORE

ITA 768/BANG/2016[2006-07]Status: Disposed18/12/2020AY 2006-07

M/S. SPANDANA CREDIT SOUHARDA SAHAKARI NIYAMITA,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(2), BANGALORE

ITA 225/BANG/2020[2016-17]Status: Disposed17/12/2020AY 2016-17

SMT. HIREHAL RAGHAVENDRA SOUDAMANI,BANGALORE vs THE INCOME TAX OFFICER, WARD - 6(3)(2), BANGALORE

ITA 933/BANG/2019[2011-12]Status: Disposed17/12/2020AY 2011-12

M/S MOLEX (INDIA) PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE

ITA 2932/BANG/2018[2014-15]Status: Disposed17/12/2020AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE - 7(1)(1), BENGALURU vs M/S UNITED BREWERIES LTD., SRIKAKULAM DISTRICT

ITA 1434/BANG/2018[2010-11]Status: Disposed17/12/2020AY 2010-11

M/S FIDELITY BUSINESS SERVICES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 308/BANG/2017[2012-13]Status: Disposed17/12/2020AY 2012-13

DASARATHAM BITLA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(3)(1), BANGALORE

ITA 1894/BANG/2017[2008-09]Status: Disposed17/12/2020AY 2008-09

TEJAS NETWORKS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(4), BANGALORE

ITA 1489/BANG/2017[2004-05]Status: Disposed17/12/2020AY 2004-05

NTT DATA GLOBAL DELIVERY SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 2028/BANG/2016[2005-06]Status: Disposed17/12/2020AY 2005-06

SRI. JAGADEESH S,RAMANAGARA vs INCOME TAX OFFICER, WARD- 1, RAMANAGAR

ITA 204/BANG/2020[2014-15]Status: Disposed16/12/2020AY 2014-15

M/S. vs N PRODUCTS,TUMKUR

ITA 203/BANG/2020[2015-16]Status: Disposed16/12/2020AY 2015-16

M/S. INNACCEL TECHNOLOGIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BANGALORE

ITA 146/BANG/2020[2016-17]Status: Disposed16/12/2020AY 2016-17

M/S. MICRO FOCUS SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(2), BANGALORE

ITA 2619/BANG/2019[2015-16]Status: Disposed16/12/2020AY 2015-16

M/S. INDRAPRASTHA SHELTERS PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(4), BANGALORE

ITA 2597/BANG/2019[2011-12]Status: Disposed16/12/2020AY 2011-12

SHRI KABADI SUNDARSA MANJUNATH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-12(3), BANGALORE

ITA 997/BANG/2018[2010-11]Status: Disposed16/12/2020AY 2010-11