← All Benches

ITAT Bangalore Bench

18,481 judgments

INTEVA PRODUCTS INDIA AUTOMOTIVE PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU

ITA 2843/BANG/2017[2013-14]Status: Disposed23/12/2020AY 2013-14

M/S LSI INDIA RESEARCH & DEVELOPMENT PVT LTD,BANGALORE vs DEPUTY COMMISSIONER F INCOME TAX CIRCLE-4(1), BANGALORE

ITA 2200/BANG/2017[2013-14]Status: Disposed23/12/2020AY 2013-14

EADS INDIA PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE

ITA 95/BANG/2016[2011-12]Status: Disposed23/12/2020AY 2011-12

ASST.C.I.T., BANGALORE vs M/S EADS INDIA PRIVATE LIMITED, BANGALORE

ITA 212/BANG/2016[2011-12]Status: Disposed23/12/2020AY 2011-12

M/S. LENOVO (INDIA) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 2(1), BANGALORE

ITA 40/BANG/2020[2014-15]Status: Disposed22/12/2020AY 2014-15

M/S. LENOVO (INDIA) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 2(1), BANGALORE

ITA 39/BANG/2020[2013-14]Status: Disposed22/12/2020AY 2013-14

M/S. LENOVO (INDIA) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 2(1), BANGALORE

ITA 38/BANG/2020[2012-13]Status: Disposed22/12/2020AY 2012-13

SRI SANJAY MEHROTRA,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, RANGE - 2(3), BANGALORE

ITA 962/BANG/2019[2012-13]Status: Disposed22/12/2020AY 2012-13

M/S. AJANTA NETWORK,BANGALORE vs INCOME TAX OFFICER, WARD- 6(2)(4), BENGALURU

ITA 2393/BANG/2019[2012-13]Status: Disposed22/12/2020AY 2012-13

M/S. STEER ENGINEERING PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(2), BANGALORE

ITA 1871/BANG/2019[2016-17]Status: Disposed22/12/2020AY 2016-17

M/S INTEVA PRODUCTS INDIA AUTOMOTIVE PVT. LTD.,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-12(1), BANGALORE

ITA 2612/BANG/2018[2005-06]Status: Disposed22/12/2020AY 2005-06

M/S SWAN SILKS,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE

ITA 1596/BANG/2018[2014-15]Status: Disposed22/12/2020AY 2014-15

M/S SWAN SILKS,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(2), BANGALORE

ITA 1595/BANG/2018[2012-13]Status: Disposed22/12/2020AY 2012-13

M/S. 3TIER R&D INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 2036/BANG/2016[2012-13]Status: Disposed22/12/2020AY 2012-13

M/S. CUTCHI MEMON UNION,BANGALORE vs INCOME TAX OFFICER (EXEMPTIONS), WARD- 1, BANGALORE

ITA 669/BANG/2020[2016-17]Status: Disposed21/12/2020AY 2016-17

M/S. UNITED SPIRITS LIMITED (SUCCESSOR TO SW FINANCE CO LIMITED EARLIER KNOWN AS SHAW WALLACE BREWERIES LIMITED WHICH SUCCEEDED SHAW WALLACE FINANCIAL SERVICES LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 7, BANGALORE

ITA 117/BANG/2020[2005-06]Status: Disposed21/12/2020AY 2005-06

MEDREICH LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(2), BANGALORE

ITA 1587/BANG/2019[2009-10]Status: Disposed21/12/2020AY 2009-10

MEDREICH LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(2), BANGALORE

ITA 1573/BANG/2019[2011-12]Status: Disposed21/12/2020AY 2011-12

MEDREICH LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(2), BANGALORE

ITA 1572/BANG/2019[2010-11]Status: Disposed21/12/2020AY 2010-11

XCHANGING SOLUTIONS LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CORPORATE CIRCLE-7(1)(2), BENGALURU

ITA 2664/BANG/2017[2013-14]Status: Disposed21/12/2020AY 2013-14