← All Benches
ITAT Bangalore Bench
18,481 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs SHRI.MANOJ ARJUN MENDA, BANGALORE
ITA 1709/BANG/2016[2002-2003]Status: Disposed29/12/2020AY 2002-2003
RAMESHCHANDRA R. PATEL (HUF),RAMANAGARAM vs INCOME TAX OFFICER, WARD- 1, RAMANAGARAM
ITA 120/BANG/2020[2016-17]Status: Disposed28/12/2020AY 2016-17
PURUSHOTAM R. PATEL (HUF),RAMANAGAR vs INCOME TAX OFFICER, WARD- 1, RAMANAGARAM
ITA 119/BANG/2020[2016-17]Status: Disposed28/12/2020AY 2016-17
GOVIND R. PATEL [HUF],RAMANAGAR vs INCOME TAX OFFICER, WARD- 1, RAMANAGAR
ITA 118/BANG/2020[2016-17]Status: Disposed28/12/2020AY 2016-17
SRI. RAMA SOUHARDA CRDEIT CO-OPERATIVE LIMITED,BYNDOOR vs INCOME TAX OFFICER, WARD - 2, UDUPI
ITA 671/BANG/2019[2016-17]Status: Disposed28/12/2020AY 2016-17
PALANIAPPAN SOCKALINGAM,CHIKMAGALUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, HASSAN
ITA 612/BANG/2019[2015-16]Status: Disposed28/12/2020AY 2015-16
M/S CENTUM ELECTRONICS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE
ITA 2194/BANG/2018[2008-09]Status: Disposed28/12/2020AY 2008-09
M/S PRESTIGE BIDADI HO;DINGS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 2121/BANG/2018[2015-16]Status: Disposed28/12/2020AY 2015-16
M/S PRESTIGE BIDADI HOLDINGS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 1149/BANG/2018[2014-15]Status: Disposed28/12/2020AY 2014-15
SRI. BASAVARAJ C BAYAHATTI,HUBLI vs ITO, HUBLI
ITA 828/BANG/2016[2012-13]Status: Disposed28/12/2020AY 2012-13
M/S. LSI INDIA RESEARCH & DEVELOPMENT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE
ITA 107/BANG/2020[2015-16]Status: Disposed23/12/2020AY 2015-16
SRI JOSEPH K.ZACHARIAH,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE
ITA 879/BANG/2019[2014-15]Status: Disposed23/12/2020AY 2014-15
EYGBS (INDIA) LLP,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE- 1(1), BENGALURU
ITA 1777/BANG/2019[2009-10]Status: Disposed23/12/2020AY 2009-10
M/S. LENOVO (INDIA) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE-2(1), BANGALORE
ITA 1760/BANG/2019[2017-18]Status: Disposed23/12/2020AY 2017-18
M/S. LENOVO (INDIA) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE-2(1), BANGALORE
ITA 1759/BANG/2019[2016-17]Status: Disposed23/12/2020AY 2016-17
M/S. LENOVO (INDIA) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE-2(1), BANGALORE
ITA 1758/BANG/2019[2015-16]Status: Disposed23/12/2020AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE vs M/S VMWARE SOFTWARE INDIA PRIVATE LIMITED, BANGALORE
ITA 418/BANG/2018[2011-12]Status: Disposed23/12/2020AY 2011-12
M/S VMWARE SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 323/BANG/2018[2011-12]Status: Disposed23/12/2020AY 2011-12
VMWARE SOFTWARE INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(2), BENGALURU
ITA 322/BANG/2018[2010-11]Status: Disposed23/12/2020AY 2010-11
M/S TELSIMA COMMUNICATIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 348/BANG/2017[2012-13]Status: Disposed23/12/2020AY 2012-13
