← All Benches
ITAT Bangalore Bench
18,481 judgments
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S MYNTRA DESIGNS PVT LTD, BANGALORE
ITA 2946/BANG/2018[2013-14]Status: Disposed31/12/2020AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S MYNTRA DESIGNS PVT LTD, BANGALORE
ITA 2945/BANG/2018[2012-13]Status: Disposed31/12/2020AY 2012-13
M/S MYNTRA DESIGNS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 2863/BANG/2018[2014-15]Status: Disposed31/12/2020AY 2014-15
M/S MYNTRA DESIGNS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 2862/BANG/2018[2013-14]Status: Disposed31/12/2020AY 2013-14
M/S MYNTRA DESIGNS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 2861/BANG/2018[2012-13]Status: Disposed31/12/2020AY 2012-13
SRI NARESH BHIMRAJ GADIA,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(2), BANGALORE
ITA 2801/BANG/2018[2014-15]Status: Disposed31/12/2020AY 2014-15
SMT JAYANA NARESH GADIA,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(2), BANGALORE
ITA 2800/BANG/2018[2014-15]Status: Disposed31/12/2020AY 2014-15
M/S SPTAGIRI CONSTRUCTIONS,HUBLI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1), HUBLI
ITA 1771/BANG/2018[2013-14]Status: Disposed31/12/2020AY 2013-14
M/S HUM INDIA FAB PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(3), BANGALORE
ITA 1574/BANG/2018[2013-14]Status: Disposed31/12/2020AY 2013-14
SRI ARAVIND CHHADVA,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(1), BANGALORE
ITA 1393/BANG/2018[2014-15]Status: Disposed31/12/2020AY 2014-15
M/S. INTEGARDEN (INDIA) PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), BENGALURU
ITA 2798/BANG/2017[2011-12]Status: Disposed31/12/2020AY 2011-12
SMT. SHANTHA LAKSHMI JAYARAM,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX, BELLARY
ITA 2593/BANG/2017[2009-10]Status: Disposed31/12/2020AY 2009-10
M/S KONGSBERG DIGITAL SOFTWARE AND SERVICES LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 2056/BANG/2017[2013-14]Status: Disposed31/12/2020AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE vs M/S. ABB GLOBAL INDUSTRIES AND SERVICES PVT LTD, BANGALORE
ITA 1660/BANG/2017[2010-11]Status: Disposed31/12/2020AY 2010-11
ABB GLOBAL INDUSTRIES AND SERVICES PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11(1), BANGALORE
ITA 1488/BANG/2017[2010-11]Status: Disposed31/12/2020AY 2010-11
M/S. 3TIER R&D INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2037/BANG/2016[2011-12]Status: Disposed31/12/2020AY 2011-12
THYAGARAJAN RAJKUMAR,BANGALORE vs DCIT, BANGALORE
ITA 138/BANG/2016[2011-12]Status: Disposed30/12/2020AY 2011-12
M/S. S.S. FAMILY TRUST,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BANGALORE
ITA 727/BANG/2020[2006-07]Status: Disposed29/12/2020AY 2006-07
M/S ROTARY EDUCATION SOCIETY,MANDYA vs INCOME TAX OFFICER (EXEMPTIONS) WARD-1, MYSORE
ITA 2141/BANG/2018[2016-17]Status: Disposed29/12/2020AY 2016-17
SRI HANUMANTHIAH,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 206/BANG/2017[2010-11]Status: Disposed29/12/2020AY 2010-11
