← All Benches
ITAT Bangalore Bench
18,481 judgments
AMIT METHA - HUF,BENGALURU vs THE INCOME TAX OFFICER, WARD- 5(2)(4), BENGALURU
ITA 2409/BANG/2019[2010-11]Status: Disposed31/12/2020AY 2010-11
AMIT METHA - HUF,BENGALURU vs INCOME TAX OFFICER, WARD- 5(2)(4), BANGALORE
ITA 2408/BANG/2019[2008-09]Status: Disposed31/12/2020AY 2008-09
ASHISH METHA - HUF,BENGALURU vs INCOME TAX OFFICER, WARD- 5(2)(4), BENGALURU
ITA 2407/BANG/2019[2010-11]Status: Disposed31/12/2020AY 2010-11
ASHISH METHA - HUF,BENGALURU vs THE INCOME TAX OFFICER, WARD- 5(2)(4), BENGALURU
ITA 2406/BANG/2019[2008-09]Status: Disposed31/12/2020AY 2008-09
SRI. PUTTAKEMPE GOWDA,RAMANAGARA vs INCOME TAX OFFICER, WARD- 1, RAMANAGAR
ITA 2219/BANG/2019[2011-12]Status: Disposed31/12/2020AY 2011-12
M/S. XCHANGING SOLUTIONS LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-2(2), BENGALURU
ITA 2068/BANG/2019[2010-11]Status: Disposed31/12/2020AY 2010-11
GREEN HILLS SOFTWARE LLC (FORMERLY KNOWN AS GREEN HILLS SOFTWARE INC),CALIFORNIA vs THE DEPUTY COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE- 2(1), BENGALURU
ITA 1961/BANG/2019[2010-11]Status: Disposed31/12/2020AY 2010-11
M/S. SUPRA ENERGY PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD- 6(1)(4), BANGALORE
ITA 1832/BANG/2019[2014-15]Status: Disposed31/12/2020AY 2014-15
JUNIPER NETWORKS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 2(1), BANGALORE
ITA 1629/BANG/2019[2015-16]Status: Disposed31/12/2020AY 2015-16
JUNIPER NETWORKS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 2(1), BANGALORE
ITA 1628/BANG/2019[2014-15]Status: Disposed31/12/2020AY 2014-15
JUNIPER NETWORKS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 2(1), BANGALORE
ITA 1627/BANG/2019[2013-14]Status: Disposed31/12/2020AY 2013-14
JUNIPER NETWORKS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 2(1), BANGALORE
ITA 1626/BANG/2019[2012-13]Status: Disposed31/12/2020AY 2012-13
SRI JEMMIS DEVASSY ELUVATHINGAL,BANGALORE vs INCOME TAX OFFICER, WARD- 3(3)(4), BANGALORE
ITA 1616/BANG/2019[2013-14]Status: Disposed31/12/2020AY 2013-14
M/S. THE GOVERNMENT EMPLOYEES CO-OPERATIVE BANK LIMITED,DHARWAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(1), HUBLI
ITA 1485/BANG/2019[2015-16]Status: Disposed31/12/2020AY 2015-16
M/S XCHANGING SOLUTIONS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 558/BANG/2018[20003-04]Status: Disposed31/12/2020
M/S KRISHNA GRAMEENA BANK,GULBARGA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, GULBARGA
ITA 495/BANG/2018[2013-14]Status: Disposed31/12/2020AY 2013-14
SMT SANGEETHA AGARWAL,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(1), BANGALORE
ITA 335/BANG/2018[2014-15]Status: Disposed31/12/2020AY 2014-15
SMT.SANGEETHA AGARWAL,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(1), BANGALORE, BANGALORE
ITA 334/BANG/2018[2013-14]Status: Disposed31/12/2020AY 2013-14
M/S GREEN HILLS SOFTWARE.INC,USA vs THE DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-2(1), BANGALORE
ITA 3228/BANG/2018[2009-10]Status: Disposed31/12/2020AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S MYNTRA DESIGNS PVT LTD, BANGALORE
ITA 2947/BANG/2018[2014-15]Status: Disposed31/12/2020AY 2014-15
