← All Benches

ITAT Bangalore Bench

18,481 judgments

SHRI. A.K. HALIM,ERNAKULAM vs INCOME TAX OFFICER, WARD- 4(3), BANGALORE

ITA 1845/BANG/2019[2009-10]Status: Disposed4/1/2021AY 2009-10

SRI. V. SHIVAKUMAR,MYSURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSURU

ITA 1764/BANG/2019[2012-13]Status: Disposed4/1/2021AY 2012-13

SRI. V. SHIVAKUMAR,MYSURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, MYSURU

ITA 1763/BANG/2019[2011-12]Status: Disposed4/1/2021AY 2011-12

UDHAYAMAN INVESTMENTS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-12(5), BANGALORE

ITA 2415/BANG/2018[2011-12]Status: Disposed4/1/2021AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE vs M/S GXS INDIA TECHNOLOGY PVT LTD, BANGALORE

ITA 2142/BANG/2017[2010-11]Status: Disposed4/1/2021AY 2010-11

M/S GXS INDIA TECHNOLOGY CENTRE PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-11(2), BANGALORE

ITA 2029/BANG/2017[2007-08]Status: Disposed4/1/2021AY 2007-08

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE vs SHRI MANOJ ARJUN MENDA, BANGALORE

ITA 1707/BANG/2017[2013-14]Status: Disposed4/1/2021AY 2013-14

ABB GLOBAL INDUSTRIES AND SERVICES PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE

ITA 58/BANG/2016[2011-12]Status: Disposed4/1/2021AY 2011-12

M/S BOBBA AVIATION CARGO AND GROUND HANDLING SERVICES PVT. LTD.,BANGALORE vs DCIT, BANGALORE

ITA 448/BANG/2016[2011-12]Status: Disposed4/1/2021AY 2011-12

ASST.C.I.T., BANGALORE vs M/S ABB GLOBAL INDUSTRIES & SERVICES LTD., BANGALORE

ITA 38/BANG/2016[2011-12]Status: Disposed4/1/2021AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs SHRI.MANOJ ARJUN MENDA, BANGALORE

ITA 1710/BANG/2016[2012-13]Status: Disposed4/1/2021AY 2012-13

M/S. NATURAL REMEDIES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE

ITA 704/BANG/2020[2016-17]Status: Disposed1/1/2021AY 2016-17

SREE JAIN SHIKSHA SAMITI,BANGALORE vs THE INCOME TAX OFFICER (EXEMPTION) WARD- 3, BANGALORE

ITA 693/BANG/2020[2017-18]Status: Disposed1/1/2021AY 2017-18

M/S. STOVE KRAFT LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 3(1), BANGALORE

ITA 274/BANG/2020[2013-14]Status: Disposed31/12/2020AY 2013-14

M/S. STOVE KRAFT LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 3(1), BANGALORE

ITA 273/BANG/2020[2013-14]Status: Disposed31/12/2020AY 2013-14

M/S. STOVE KRAFT LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 3(1), BANGALORE

ITA 272/BANG/2020[2012-13]Status: Disposed31/12/2020AY 2012-13

M/S. STOVE KRAFT LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 3(1), BANGALORE

ITA 271/BANG/2020[2012-13]Status: Disposed31/12/2020AY 2012-13

M/S. STOVE KRAFT LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 3(1), BANGALORE

ITA 270/BANG/2020[2011-12]Status: Disposed31/12/2020AY 2011-12

M/S. STOVE KRAFT LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 3(1), BANGALORE

ITA 269/BANG/2020[2011-12]Status: Disposed31/12/2020AY 2011-12

M/S J J GLASTRONICS PVT LTD,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS) RANGE-16, BANGALORE

ITA 367/BANG/2019[2011-12]Status: Disposed31/12/2020AY 2011-12