← All Benches
ITAT Bangalore Bench
18,481 judgments
M N DASTUR & CO. PV TLTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 1333/BANG/2018[2012-13]Status: Disposed6/1/2021AY 2012-13
M N DASTUR & CO. PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 1331/BANG/2018[2010-11]Status: Disposed6/1/2021AY 2010-11
AUTOLIV INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 306/BANG/2015[2010-11]Status: Disposed6/1/2021AY 2010-11
M N DASTUR & CO. PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 1332/BANG/2018[2011-12]Status: Disposed6/1/2021AY 2011-12
SRI. RAJYALAKSHMI REGURAJ,BANGALORE vs THE INCOME TAX OFFICER, WARD- 6(3)(2), BANGALORE
ITA 1717/BANG/2019[2016-17]Status: Disposed5/1/2021AY 2016-17
M/S. FNF INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BANGALORE
ITA 1565/BANG/2019[2016-17]Status: Disposed5/1/2021AY 2016-17
M/S HARMAN CONNECTED SERVICES CORPORATION INDIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD), BANGALORE
ITA 975/BANG/2018[2010-11]Status: Disposed5/1/2021AY 2010-11
M/S MAVENTIC INNOVATIVE SOLUTIONS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 1212/BANG/2018[2014-15]Status: Disposed5/1/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE vs M/S MAVENTIC INNOVATIVE SOLUTIONS PVT LTD, BANGALORE
ITA 1090/BANG/2018[2014-15]Status: Disposed5/1/2021AY 2014-15
M/S. ASTRAZENECA INDIA PRIVATE LIMITED,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
ITA 2863/BANG/2017[2014-15]Status: Disposed5/1/2021AY 2014-15
ASTRAZENECA INDIA PVT LTD,CHENNAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
ITA 2862/BANG/2017[2013-14]Status: Disposed5/1/2021AY 2013-14
SRI DINESH DEVRAJ RANKA,BENGALURU vs ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-8, BENGALURU
ITA 2785/BANG/2017[2010-11]Status: Disposed5/1/2021AY 2010-11
SRI. DINESH DEVRAJ RANKA,BENGALURU vs ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-8, BENGALURU
ITA 2784/BANG/2017[2009-10]Status: Disposed5/1/2021AY 2009-10
MAXIM INDIA INTEGRATED CIRCUIT DESIGN PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 411/BANG/2016[2011-12]Status: Disposed5/1/2021AY 2011-12
M/S MERITOR C vs INDIA (P) LTD.,BANGALORE
ITA 314/BANG/2016[2011-12]Status: Disposed5/1/2021AY 2011-12
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1, VIJAYAPUR vs SHRI. G SHANKAR, VIJAYAPUR
ITA 5/BANG/2020[2015-16]Status: Disposed4/1/2021AY 2015-16
M/S. TEACHERS ACADEMY EDUCATION TRUST,BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE
ITA 391/BANG/2020[NA]Status: Disposed4/1/2021
THIMMAREDDY KRISHNAREDDY,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2650/BANG/2019[2006-07]Status: Disposed4/1/2021AY 2006-07
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1, VIJAYAPUR vs SHRI. G SHANKAR, VIJAYAPUR
ITA 2555/BANG/2019[2014-15]Status: Disposed4/1/2021AY 2014-15
M/S IPC PACKAGING COMPANY PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 204/BANG/2019[2015-16]Status: Disposed4/1/2021AY 2015-16
