← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. BANGALORE METROPOLITAN TRANSPORTATION CORPORATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE - 1(1), BANGALORE
ITA 1503/BANG/2019[2015-16]Status: Disposed7/1/2021AY 2015-16
M/S. BANGALORE METROPOLITAN TRANSPORTATION CORPORATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE - 1(1), BANGALORE
ITA 1502/BANG/2019[2013-14]Status: Disposed7/1/2021AY 2013-14
M/S. BANGALORE METROPOLITAN TRANSPORTATION CORPORATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE - 1(1), BANGALORE
ITA 1501/BANG/2019[2013-14]Status: Disposed7/1/2021AY 2013-14
M/S. BANGALORE METROPOLITAN TRANSPORTATION CORPORATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 1(1), BANGALORE
ITA 1500/BANG/2019[2015-16]Status: Disposed7/1/2021AY 2015-16
M/S. BANGALORE METROPOLITAN TRANSPORTATION CORPORATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 1(1), BANGALORE
ITA 1499/BANG/2019[2015-16]Status: Disposed7/1/2021AY 2015-16
M/S. BANGALORE METROPOLITAN TRANSPORTATION CORPORATION,YESHWANTHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE- 1(1), BANGALORE
ITA 1498/BANG/2019[2014-15]Status: Disposed7/1/2021AY 2014-15
M/S. REDDY STRUCTURES (PRIVATE) LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 5(1)(1), BANGALORE
ITA 1304/BANG/2019[2009-10]Status: Disposed7/1/2021AY 2009-10
GARLA NAGARAJA VENKATESHA BABU,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 5(3)(1), BANGALORE
ITA 1079/BANG/2019[2013-14]Status: Disposed7/1/2021AY 2013-14
M/S. UNITED TELELINKS (BANGALOE) LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(1), BANGALORE
ITA 1069/BANG/2019[2015-16]Status: Disposed7/1/2021AY 2015-16
M/S HONEYWELL TECHNOLOGY SOLUTIONS LAB PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 1210/BANG/2018[2010-11]Status: Disposed7/1/2021AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S.EAGLETON PROPERTY HOLDINGS CIRCLE, BANGALORE
ITA 190/BANG/2017[2010-11]Status: Disposed7/1/2021AY 2010-11
TEXAS INSTRUMENTS (INDIA) PRIVATE LIMITED,BANGALORE vs CIT, BANGALORE
ITA 731/BANG/2016[2009-10]Status: Disposed7/1/2021AY 2009-10
TELECA SOFTWARE SOLUTIONS (INDIA) PVT. LTD. vs DCIT, BANGALORE
ITA 706/BANG/2016[2011-12]Status: Disposed7/1/2021AY 2011-12
ITO, BANGALORE vs M/S DIGICAPTIONS INDIA PVT. LTD., BANGALORE
ITA 193/BANG/2016[2011-12]Status: Disposed7/1/2021AY 2011-12
M/S. OPLUS MOBITECH INDIA PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 5(1)(2), BANGALORE
ITA 911/BANG/2019[2016-17]Status: Disposed6/1/2021AY 2016-17
SRI NEERAJ MITTAL,BANGALORE vs INCOME TAX OFFICER WARD-6(2)(3), BANGALORE
ITA 844/BANG/2019[2015-16]Status: Disposed6/1/2021AY 2015-16
SRI AARTI MITTAL,BANGALORE vs INCOME TAX OFFICER WARD-6(2)(1), BANGALORE
ITA 843/BANG/2019[2015-16]Status: Disposed6/1/2021AY 2015-16
MR. MAURICE PATRICK DE REBELLO,BENGALURU vs INCOME TAX OFFICER, WARD - 7(1), BENGALURU
ITA 1351/BANG/2019[2009-10]Status: Disposed6/1/2021AY 2009-10
M/S MONALISA INTERIOR DECORATORS PVT. LTD.,BENGALURU vs THE INCOME TAX OFFICER WARD- 4(1)(3), BENGALURU
ITA 2096/BANG/2018[2013-14]Status: Disposed6/1/2021AY 2013-14
M N DASTUR & CO.PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 1334/BANG/2018[2013-14]Status: Disposed6/1/2021AY 2013-14