← All Benches
ITAT Bangalore Bench
18,481 judgments
NTT DATA GLOBAL DELIVERY SERVICES PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU, BENGALURU
ITA 2867/BANG/2017[2013-14]Status: Disposed11/1/2021AY 2013-14
M/S. KARNATAKA POWER CORPORATION LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 11(5) PRESENTLY CIRCLE 4(1)(1), BENGALURU
ITA 282/BANG/2017[2002 - 2003]Status: Disposed11/1/2021
NITESH SHETTY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 1777/BANG/2017[2007-08]Status: Disposed11/1/2021AY 2007-08
PUNE EMBASSY PROJECTS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 1025/BANG/2017[2009-10]Status: Disposed11/1/2021AY 2009-10
NTT DATE GLOBAL DELIVERY SERVICES PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 585/BANG/2016[2011-12]Status: Disposed11/1/2021AY 2011-12
DIGICAPTIONS INDIA PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 48/BANG/2016[2011-12]Status: Disposed7/1/2021AY 2011-12
M/S. TRISTAR HOTELS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 7(1)(1), BANGALORE
ITA 945/BANG/2019[2009-10]Status: Disposed7/1/2021AY 2009-10
M/S ALSTOM TRANSPORT INDIA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 906/BANG/2019[2012-13]Status: Disposed7/1/2021AY 2012-13
SHRI DEEPAK BETHALA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (OSD) WARD-1(1)(3), BANGALORE
ITA 875/BANG/2019[2015-16]Status: Disposed7/1/2021AY 2015-16
M/S COLUMBIA ASIA HOSPITALS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(3)(1), BANGALORE
ITA 849/BANG/2019[2013-14]Status: Disposed7/1/2021AY 2013-14
M/S MINI LIFE SCIENCES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-4(1)(3), BANGALORE
ITA 264/BANG/2019[2014-15]Status: Disposed7/1/2021AY 2014-15
M/S. WIPRO GE HEALTHCARE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BANGALORE
ITA 2590/BANG/2019[2002-03]Status: Disposed7/1/2021AY 2002-03
SRI. MOHAN CHOWDAPPA,BENGALURU vs INCOME TAX OFFICER, WARD- 6(3)(4), BENGALURU
ITA 2224/BANG/2019[2015-16]Status: Disposed7/1/2021AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BENGALURU vs M/S. STATE STREET SERVICES (INDIA) PRIVATE LIMITED, BENGALURU
ITA 2193/BANG/2019[2010-11]Status: Disposed7/1/2021AY 2010-11
M/S. BANGALORE METROPOLITAN TRANSPORTATION CORPORATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE - 1(1), BANGALORE
ITA 1509/BANG/2019[2014-15]Status: Disposed7/1/2021AY 2014-15
BANGALORE METROPOLITAN TRANSPORTATION CORPORATION,BANGALURU vs ASST. COMMISSIONER OF INCOME TAX TDS CIRCLE 1(1), BENGALURU
ITA 1508/BANG/2019[2014-15]Status: Disposed7/1/2021AY 2014-15
BANGALORE METROPOLITAN TRANSPORTATION CORPORATION,BENGALURU vs ASST. COMMISSIONER OF INCOME TAX TDS CIRCLE 1(1), BENGALURU
ITA 1507/BANG/2019[2013-14]Status: Disposed7/1/2021AY 2013-14
BANGALORE METROPOLITAN TRANSPORTATION,BANGALURU vs ASST. COMMISSIONER OF INCOME TAX TDS CIRCLE 1(1), BENGALURU
ITA 1506/BANG/2019[2015-16]Status: Disposed7/1/2021AY 2015-16
M/S. BANGALORE METROPOLITAN TRANSPORTATION CORPORATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE - 1(1), BANGALORE
ITA 1505/BANG/2019[2014-15]Status: Disposed7/1/2021AY 2014-15
M/S. BANGALORE METROPOLITAN TRANSPORTATION CORPORATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE - 1(1), BANGALORE
ITA 1504/BANG/2019[2013-14]Status: Disposed7/1/2021AY 2013-14
