← All Benches

ITAT Bangalore Bench

18,481 judgments

DELL INDIA PRIVATE LTD.,BANGALORE vs ITO, BANGALORE

ITA 734/BANG/2014[2010 - 11]Status: Disposed13/1/2021

DELL INDIA P LTD,BANGALORE vs INCOME TAX OFFICER, (TDS),LTU, BANGALORE

ITA 1187/BANG/2014[2009-10]Status: Disposed13/1/2021AY 2009-10

THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE -1, BANGALORE vs SRI SHRIDEVI CHARITABLE TRUST, BANGALORE

ITA 696/BANG/2020[2017-18]Status: Disposed12/1/2021AY 2017-18

INCOME TAX OFFICER WARD-1(2)(3), BANGALORE vs SHRI.ERAPPA KRISHNAPPA, BNAGALORE

ITA 247/BANG/2019[2011-12]Status: Disposed12/1/2021AY 2011-12

SRI. RAMACHANDRA PRAKASH,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(4), BANGALORE

ITA 2311/BANG/2019[2009-10]Status: Disposed12/1/2021AY 2009-10

M/S. I G PETROCHEMICALS LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BENGALORE

ITA 2223/BANG/2019[2016-17]Status: Disposed12/1/2021AY 2016-17

SRI. HANUMANTHAIAH,BENGALURU vs INCOME TAX OFFICER, WARD- 3(2)(2), BENGALURU

ITA 2133/BANG/2019[2013-14]Status: Disposed12/1/2021AY 2013-14

M/S ACT DIGITAL HOME ENTERTAINMENT PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(4), BANGALORE

ITA 440/BANG/2018[2013-14]Status: Disposed12/1/2021AY 2013-14

M/S ACT DIGITAL HOME ENTERTAINMENT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(1), BANGALORE

ITA 439/BANG/2018[2012-13]Status: Disposed12/1/2021AY 2012-13

M/S CENTENARY ARCADES PRIVATE LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE

ITA 3378/BANG/2018[2014-15]Status: Disposed12/1/2021AY 2014-15

M/S FW SPORTS MEDIA INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 2537/BANG/2018[2015-16]Status: Disposed12/1/2021AY 2015-16

M/S DISA INDIA LTD,BANGALORE vs INCOME TAX OFFICER WARD-2(1)(3), BANGALORE

ITA 2196/BANG/2017[2013-14]Status: Disposed12/1/2021AY 2013-14

M/S DEUTSCH INDIA POWER CONNECTORS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-2(1)(3), BANGALORE

ITA 2182/BANG/2017[2013-14]Status: Disposed12/1/2021AY 2013-14

M/S.AT INDIA AUTO PARTS PRIVATE LIMITED,BIDADI vs INCOME TAX OFFICER, BANGALORE

ITA 115/BANG/2017[2013-14]Status: Disposed12/1/2021AY 2013-14

CISCO SYSTEMS (INDIA) PRIVATE LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 564/BANG/2016[2011-12]Status: Disposed12/1/2021AY 2011-12

T.S.NAGABHARANA,BANGALORE vs THE INCOME TAX OFFICER WARD-2(3)(5), BANGALORE

ITA 309/BANG/2019[2013-14]Status: Disposed11/1/2021AY 2013-14

MRS. R PADMAVATHI,BANGALORE vs INCOME TAX OFFICER, WARD- 6(2)(3), BANGALORE

ITA 2422/BANG/2019[2012-13]Status: Disposed11/1/2021AY 2012-13

M/S PEARL PORTS & WAREHOUSING PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-5(1)(3), BANGALORE

ITA 421/BANG/2018[2014-15]Status: Disposed11/1/2021AY 2014-15

M/S PROVIMI ANIMAL NUTRITION INDIA PVT LTD,BAGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE

ITA 303/BANG/2018[2012-13]Status: Disposed11/1/2021AY 2012-13

D.KOTI REDDY,BANGALORE vs INCOME TAX OFFICER WARD-6(3)(2), BANGALORE

ITA 2029/BANG/2018[213-14]Status: Disposed11/1/2021