← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S INGERSOLL RAND (INDIA) PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 359/BANG/2017[2012-13]Status: Disposed18/1/2021AY 2012-13
M/S DIVYA SREE HOLDING P. LTD.,BANGALORE vs PR. CIT, BANGALORE
ITA 693/BANG/2016[2011-12]Status: Disposed18/1/2021AY 2011-12
ROYCHAND CHENRAJ,BANGALORE vs THE INCOME TAX OFFICER WARD-1(2)(2), BANGALORE
ITA 1344/BANG/2018[2013-14]Status: Disposed15/1/2021AY 2013-14
SRI. AMBADAS VICTORA KAMURTHI,HUBLI vs INCOME TAX OFFICER, WARD-2(2)(2), BANGALORE
ITA 1691/BANG/2017[2012-13]Status: Disposed15/1/2021AY 2012-13
CISCO SYSTEMS SERVICES B V -INDIA BRANCH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 460/BANG/2015[2010-11]Status: Disposed15/1/2021AY 2010-11
SRI. CHINAPPA VENKATACHALAPATHI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(3)(1), BANGALORE
ITA 44/BANG/2020[2012-13]Status: Disposed13/1/2021AY 2012-13
RAKESH SHARMA,BANGALORE vs INCOME TAX OFFICER, WARD- 7(2)(1), BANGALORE
ITA 1901/BANG/2019[2016-17]Status: Disposed13/1/2021AY 2016-17
M/S. ZIPDIAL MOBILE SOLUTIONS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD - 7(1)(2), BENGALURU
ITA 1286/BANG/2019[2014-15]Status: Disposed13/1/2021AY 2014-15
M/S. AGNUS HOLDINGS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX., CIRCLE - 11(1), BANGALORE
ITA 1133/BANG/2019[2009-10]Status: Disposed13/1/2021AY 2009-10
M/S. CSG SYSTEMS INTERNATIONAL (INDIA) PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD), CIRCLE - 2(1)(1), BANGALORE
ITA 1081/BANG/2019[2012-13]Status: Disposed13/1/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), BANGALORE vs M/S. CSG SYSTEMS INTERNATIONAL (INDIA) PRIVATE LIMITED, BANGALORE
ITA 1007/BANG/2019[2012-13]Status: Disposed13/1/2021AY 2012-13
M/S INNOVATIVE RETAIL CONCEPTS PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER WARD-3(1)(1), BANGALORE
ITA 2508/BANG/2018[2015-16]Status: Disposed13/1/2021AY 2015-16
M/S. VIJAYA BANK,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, LTU, BANGALORE
ITA 1837/BANG/2018[2008-09]Status: Disposed13/1/2021AY 2008-09
JOINT COMMISSIONER OF INCOME TAX, (LTU), BENGALURU vs M/S. VIJAYA BANK, BENGALURU
ITA 1832/BANG/2018[2008-09]Status: Disposed13/1/2021AY 2008-09
M/S. KANAI TACHNOLOGY PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(2), BANGALORE
ITA 1797/BANG/2018[2013-14]Status: Disposed13/1/2021AY 2013-14
M/S. KANAI TECHNOLOGY PARK PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(2), BANGALORE
ITA 1796/BANG/2018[2011-12]Status: Disposed13/1/2021AY 2011-12
M/S. KANAI TECHNOLOGY PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(2), BENGALURU
ITA 1795/BANG/2018[2010-11]Status: Disposed13/1/2021AY 2010-11
NCR CORPORATION INDIA PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BENGALURU
ITA 2869/BANG/2017[2013-14]Status: Disposed13/1/2021AY 2013-14
M/S FOSSIL INDIA PVT LT D,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 2504/BANG/2017[2011-12]Status: Disposed13/1/2021AY 2011-12
M/S ITTIAM SYSTEMS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2464/BANG/2017[2013-14]Status: Disposed13/1/2021AY 2013-14