← All Benches
ITAT Bangalore Bench
18,481 judgments
SRI ASHOK B SOREBAN,HUBLI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1), HUBLI
ITA 2791/BANG/2017[2012-13]Status: Disposed19/1/2021AY 2012-13
M/S REPLICON SOFTWARE INDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 2523/BANG/2017[2013-14]Status: Disposed19/1/2021AY 2013-14
ADDL. CIT (LTU), BANGALORE vs M/S. ASTRA ZENECA PHARMA INDIA LTD, BANGALORE
ITA 1202/BANG/2010[1996-97]Status: Disposed19/1/2021AY 1996-97
M/S. MYMUL RAITHA KALYANA TURST,MYSURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(2)(1), BANGALORE
ITA 700/BANG/2020[2013-14]Status: Disposed18/1/2021AY 2013-14
BHARATH SCHOOL TRUST,MANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 607/BANG/2020[2020-21]Status: Disposed18/1/2021AY 2020-21
M/S. VASAVI CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER (TDS), WARD- 3(4), BANGALORE
ITA 413/BANG/2020[2016-17]Status: Disposed18/1/2021AY 2016-17
M/S. VASAVI CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER (TDS), WARD- 3(4), BANGALORE
ITA 412/BANG/2020[2016-17]Status: Disposed18/1/2021AY 2016-17
JOINT COMMISSIONER OF INCOME TAX (OSD), CIRCLE - 4(1)(2), BANGALORE vs M/S. MENZIES AVIATION BOBBA (BANGALORE) PRIVATE LIMITED, BANGALORE
ITA 938/BANG/2019[2015-16]Status: Disposed18/1/2021AY 2015-16
M/S R.KUMARASWAMY(HUF),RAMANAGARA vs THE INCOME TAX OFFICER WARD-1, RAMANAGARA
ITA 548/BANG/2019[2014-15]Status: Disposed18/1/2021AY 2014-15
GUDWIL HOUSING LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(3), BANGALORE
ITA 249/BANG/2019[1996-97]Status: Disposed18/1/2021AY 1996-97
GARVEPALYA VENKATASWAMY SHANTHLAKSHMI,BANGALORE vs THE INCOME TAX OFFICER, WARD - 4(3)(4), BANGALORE
ITA 1180/BANG/2019[2009-10]Status: Disposed18/1/2021AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs M/S GLOBAL FINSOL PVT LTD, BANGALORE
ITA 80/BANG/2018[2013-14]Status: Disposed18/1/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs M/S GLOBAL FINSOL PVT LTD, BANGALORE
ITA 79/BANG/2018[2012-13]Status: Disposed18/1/2021AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs M/S GLOBAL FINSOL PVT LTD, BANGALORE
ITA 78/BANG/2018[2011-12]Status: Disposed18/1/2021AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs M/S GLOBAL FINSOL PVT LTD, BANGALORE
ITA 77/BANG/2018[2010-11]Status: Disposed18/1/2021AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE, BANGALORE vs M/S GLOBAL FINSOL PVT LTD, BANGALORE
ITA 76/BANG/2018[2009-10]Status: Disposed18/1/2021AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs M/S GLOBAL FINSOL PVT LTD, BANGALORE
ITA 75/BANG/2018[2008-09]Status: Disposed18/1/2021AY 2008-09
SRI. R C SUBRAMANYAM,BANGALORE vs TAX RECOVERY OFFICER, RANGE-7, BENGALORE
ITA 1871/BANG/2018[2005-06]Status: Disposed18/1/2021AY 2005-06
3M INDIA LIMITED,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 656/BANG/2017[2012-13]Status: Disposed18/1/2021AY 2012-13
3M INDIA LIMITED,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 655/BANG/2017[2012-13]Status: Disposed18/1/2021AY 2012-13
