← All Benches
ITAT Bangalore Bench
18,481 judgments
DHEERAJ ASHOK KUMAR JAIN,BANGALORE vs INCOME TAX OFFICER, WARD - 5(2)(1), BANGALORE
ITA 919/BANG/2019[2014-15]Status: Disposed20/1/2021AY 2014-15
SRUSHTI MANAGEMENT CONSULTANCY PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-6(1)(3), BANGALORE
ITA 364/BANG/2019[2013-14]Status: Disposed20/1/2021AY 2013-14
SRI MOHAN RAMACHANDRA BASAWA,BAGALKOT vs INCOME TAX OFFICER, WARD- 1, BAGALKOT
ITA 1249/BANG/2019[2015-16]Status: Disposed20/1/2021AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 6 (3)(1), BENGALURU vs SRI C. ASWATHANARAYANA, BENGALURU
ITA 1702/BANG/2018[2007-08]Status: Disposed20/1/2021AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 6 (3)(1), BENGALURU vs SRI C. ASWATHANARAYANA, DEVENAHALLI
ITA 1701/BANG/2018[2006-07]Status: Disposed20/1/2021AY 2006-07
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 6 (3) (1), BENGALURU vs SRI C. ASWATHNARAYANA, DEVENAHALLI
ITA 1700/BANG/2018[2005-06]Status: Disposed20/1/2021AY 2005-06
SRI. R.KANDHAVEL,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1665/BANG/2016[2011-12]Status: Disposed20/1/2021AY 2011-12
M/S HARIPRIYA INVESTMENTS vs ACIT,
ITA 1626/BANG/2013[2006-07]Status: Disposed20/1/2021AY 2006-07
M/S HARIPRIYA INVESTMENTS vs ACIT,
ITA 1625/BANG/2013[2005-06]Status: Disposed20/1/2021AY 2005-06
M/S. KPTC AND HESCOM EMPLOYEES CREDIT CO-OPERATIVE SOCIETY LIMITED,HUBLI vs INCOME TAX OFFICER, WARD- 1(4), HUBLI
ITA 336/BANG/2020[2014-15]Status: Disposed19/1/2021AY 2014-15
M/S. KPTC AND HESCOM EMPLOYEES CREDIT CO-OPERATIVE SOCIETY LIMITED,HUBLI vs INCOME TAX OFFICER, WARD- 1(4), HUBLI
ITA 301/BANG/2020[2013-14]Status: Disposed19/1/2021AY 2013-14
SMT. DHANALAKSHMI KISHAN MAGAJI,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(3)(1), BANGALORE
ITA 2439/BANG/2019[2014-15]Status: Disposed19/1/2021AY 2014-15
MR. M.N. BELLIAPPA (HUF),BANGALORE vs INCOME TAX OFFICER, WARD- 6(3)(1), BENGALURU
ITA 2058/BANG/2019[2014-15]Status: Disposed19/1/2021AY 2014-15
M/S GOKALDAS EXPORTS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 2842/BANG/2018[2012-13]Status: Disposed19/1/2021AY 2012-13
M/S KALKI COMMUNICATION TECHNOLOGIES PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 1457/BANG/2018[2013-14]Status: Disposed19/1/2021AY 2013-14
JOINT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S KINGFISHER AIRLINES LIMITED, BANGALORE
ITA 1352/BANG/2018[2012-13]Status: Disposed19/1/2021AY 2012-13
JOINT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S KINGFISHER AIRLINES LIMITED, BANGALORE
ITA 1351/BANG/2018[2011-12]Status: Disposed19/1/2021AY 2011-12
JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-4(1)(1), BANGALORE vs M/S KINGFISHER AIRLINES LIMITED, BANGALORE
ITA 1350/BANG/2018[2010-11]Status: Disposed19/1/2021AY 2010-11
JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-4(1)(1), BANGALORE vs M/S KINGFISHER AIRLINES LIMITED, BANGALORE
ITA 1349/BANG/2018[2009-10]Status: Disposed19/1/2021AY 2009-10
SHRI ASHOK B SUREBAN,HUBLI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HUBLI
ITA 2792/BANG/2017[2013-14]Status: Disposed19/1/2021AY 2013-14
