← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. LIFE INSURANCE CORPORATION OF INDIA,THIRTHAHALLI vs THE INCOME TAX OFFICER (TDS) WARD, DAVANGERE
ITA 512/BANG/2020[2013-14]Status: Disposed21/1/2021AY 2013-14
M/S. LIFE INSURANCE CORPORATION OF INDIA,THIRTHAHALLI vs THE INCOME TAX OFFICER (TDS) WARD, DAVANGERE
ITA 511/BANG/2020[2013-14]Status: Disposed21/1/2021AY 2013-14
M/S. LIFE INSURANCE CORPORATION OF INDIA,THIRTHAHALLI vs THE INCOME TAX OFFICER (TDS) WARD, DAVANGERE
ITA 510/BANG/2020[2012-13]Status: Disposed21/1/2021AY 2012-13
M/S. LIFE INSURANCE CORPORATION OF INDIA,THIRTHAHALLI vs THE INCOME TAX OFFICER (TDS) WARD, DAVANGERE
ITA 509/BANG/2020[2012-13]Status: Disposed21/1/2021AY 2012-13
M/S. LIFE INSURANCE CORPORATION OF INDIA,THIRTHAHALLI vs THE INCOME TAX OFFICER (TDS) WARD, DAVANGERE
ITA 508/BANG/2020[2011-12]Status: Disposed21/1/2021AY 2011-12
M/S. LIFE INSURANCE CORPORATION OF INDIA,THIRTHAHALLI vs THE INCOME TAX OFFICER (TDS) WARD, DAVANGERE
ITA 507/BANG/2020[2011-12]Status: Disposed21/1/2021AY 2011-12
SRI. CHANNABASAVAIAH,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)-3, BANGALORE
ITA 302/BANG/2020[2015-16]Status: Disposed21/1/2021AY 2015-16
CHANDRASHEKAR NAIK,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1, BANGALORE
ITA 190/BANG/2020[2016-17]Status: Disposed21/1/2021AY 2016-17
SHRI. PARVATI PARAMESHWAR PATTIN SAHAKARI SANGH NIYAMIT,BAGALKOT vs INCOME TAX OFFICER, WARD- 1, BAGALKOT
ITA 172/BANG/2020[2016-17]Status: Disposed21/1/2021AY 2016-17
MS. PRIYA JAIN,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1), BANGALORE
ITA 160/BANG/2020[2008-09]Status: Disposed21/1/2021AY 2008-09
SRI. BHALCHANDRA DIGAMBAR ATHAVALE,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BANGALORE
ITA 100/BANG/2020[2016-17]Status: Disposed21/1/2021AY 2016-17
SATYA LEASING,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(2), BANGALORE
ITA 850/BANG/2019[2015-16]Status: Disposed21/1/2021AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX (TDS), CIRCLE- 3(1), BANGALORE vs M/S. SAMSUNG R & D INSTITUTION INDIA PRIVATE LIMITED, BANGALORE
ITA 2651/BANG/2019[2010-11]Status: Disposed21/1/2021AY 2010-11
M/S. ISG NOVOSOFT TECHNOLOGIES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BANGALORE
ITA 2632/BANG/2019[2012-13]Status: Disposed21/1/2021AY 2012-13
SHRI. A.S. CHINMAI,HASSAN vs INCOME TAX OFFICER, WARD- 1, HASSAN
ITA 2298/BANG/2019[2012-13]Status: Disposed21/1/2021AY 2012-13
MR. UPPUNDA SOMIAH SHRINIVAS,BANGALORE vs INCOME TAX OFFICER, WARD- 7(2)(1), BANGALORE
ITA 1530/BANG/2019[2017-18]Status: Disposed21/1/2021AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE vs M/S. SSRB FOOD PROCESSING PRIVATE LIMITED, BANGALORE
ITA 1329/BANG/2019[2014-15]Status: Disposed21/1/2021AY 2014-15
SRI YUVARAJ GOPI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(3)(1), BANGALORE
ITA 828/BANG/2018[2012-13]Status: Disposed21/1/2021AY 2012-13
UDUPI TALUK INDUSTRIAL CO-OPERATIVE SOCIETY LIMITED,UDUPI vs INCOME TAX OFFICER, WARD-1, UDUPI
ITA 229/BANG/2020[2014-15]Status: Disposed20/1/2021AY 2014-15
SMT. BHAGWANTI,BANGALORE vs INCOME TAX OFFICER, WARD - 5(2)(4), BANGALORE
ITA 921/BANG/2019[2014-15]Status: Disposed20/1/2021AY 2014-15