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Income Tax Appellate Tribunal, ‘A’ BENCH : BANGALORE
Before: SHRI CHANDRA POOJARI & SMT. BEENA PILLAI
Date of Hearing : 10-12-2020 Date of Pronouncement : 10-12-2020 ORDER PER BEENA PILLAI, JUDICIAL MEMBER Present appeals have been filed by assessee against order dated 21/05/2019 passed by Ld.CIT(A)-11, Bangalore, for assessment years 2012-13 & 2013-14.
At the outset, Ld.AR vide letter dated 9/12/2020 submitted that assessee has decided to go in for VSVS 2020. It is also been submitted that assessee filed Form 1 & 2 in respect of these appeals. He however filed an adjournment application seeking date till that received Form 3.
Ld.Sr.DR submitted that the appeals may be dismissed as no purpose will be served by keeping the appeals pending.
Page 2 of 3 & 1681/Bang/2019
We have perused submissions advances by both sides in light of records placed before us.
As assessee has sought for VSVS- scheme 2020, no purpose will be served in keeping the present appeals pending. Considering the situation, we dismiss the present appeals as withdrawn. However, liberty is granted to move appropriate application for recall of this order, in the event, Form 1 filed by assessee is not accepted by revenue. Accordingly, assessee’s appeals for year under consideration are allowed to be withdrawn with liberty. In the result, assessee’s appeals are dismissed as withdrawn. Order pronounced in the open court on 10th Dec, 2020 Sd/- Sd/- (CHANDRA POOJARI) (BEENA PILLAI) Accountant Member Judicial Member Bangalore, Dated, the 10th Dec, 2020. /Vms/ Copy to: 1. Appellant 2. Respondent 3. CIT 4. CIT(A) 5. DR, ITAT, Bangalore 6. Guard file By order
Assistant Registrar, ITAT, Bangalore
Page 3 of 3 & 1681/Bang/2019 Date Initial 1. Draft dictated on On Sr.PS Dragon 2. Draft placed before author -12-2020 Sr.PS 3. Draft proposed & placed -12-2020 JM/AM before the second member 4. -12-2020 JM/AM Draft discussed/approved by Second Member.
5. Approved Draft comes to the -12-2020 Sr.PS/PS Sr.PS/PS 6. Kept for pronouncement on -12-2020 Sr.PS 7. Signed Order comes back to -12-2020 Sr.PS Sr.PS/PS 8. Date of uploading the order -12-2020 Sr.PS on Website 9. -- Sr.PS If not uploaded, furnish the reason 10. File sent to the Bench Clerk -12-2020 Sr.PS 11. Date on which file goes to the AR 12. Date on which file goes to the Head Clerk.
Date of dispatch of Order.
Draft dictation sheets are No Sr.PS attached