M/S. TANGOE INDIA SOFTEK SERVICES PRIVATE LIMITED,BANGALORE vs. DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

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ITA 1970/BANG/2019Status: DisposedITAT Bangalore27 October 2020AY 2017-185 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

The tribunal noted the assessee's request to withdraw the appeal due to relief received from the Assessing Officer. The tribunal allowed the withdrawal.

What were the facts?

The assessee filed an appeal against an order for assessment year 2017-18. Subsequently, the assessee filed a letter seeking withdrawal of the appeal.

What were the issues?

The primary issue was the assessee's request to withdraw the appeal after receiving relief from the Assessing Officer.

Which sections of the Income-tax Act were involved?

Section 154

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, ‘B’ BENCH : BANGALORE

Before: SHRI. B. R. BASKARAN & SMT. BEENA PILLAI

For Appellant: Shri Pradhan Das, C.A
For Respondent: Shri Muzaffar Hussain, CIT (DR)

ORDER PER BEENA PILLAI, JUDICIAL MEMBER Present appeal has been filed by assessee against order dated 16/07/2090 passed by Ld.CIT(A)-7 for assessment year 2017-18.

2.

Ld.AR submitted that assessee has filed letter dated 14/10/2020 for withdrawal of present appeal pursuant to the relief received vide order 17/12/2018 passed by Ld.AO under section 154 of the Act.

3.

Ld.Sr.DR did not object to the submission advanced by Ld.AR. 4. We have perused submissions advanced by both sides in light of records placed before us. 5. For sake of convenience, we reproduce herewith scanned copy of letter dated 14/10/2020 filed by assessee: ---space left intentionally-----

6.

From above letter assessee wishes to withdraw present appeal.

In the result appeal filed by assessee stands dismissed as withdrawn. Order pronounced in the open court on 27th Oct, 2020 Sd/- Sd/- (B. R. BASKARAN) (BEENA PILLAI) Accountant Member Judicial Member Bangalore, Dated, the 27th Oct, 2020. /Vms/ Copy to: 1. Appellant 2. Respondent 3. CIT 4. CIT(A) 5. DR, ITAT, Bangalore 6. Guard file By order

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