IMRAN SALEEM KUTTAY MALANG IMTIYAZ,BANGALORE vs. INCOME TAX OFFICER, WARD- 1(1)(3), BANGALORE
ITA 1757/BANG/2019Status: DisposedITAT Bangalore13 March 2020AY 2016-171 pages
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Income Tax Appellate Tribunal, ‘B’ BENCH : BANGALORE
Before: SHRI. B. R. BASKARAN & SMT. BEENA PILLAI
For Appellant: Shri Sunil D Jorana, C.A
For Respondent: Shri Rajendra Chandekar, JCIT – DR
ORDER PER BEENA PILLAI, JUDICIAL MEMBER Present appeal has been filed by assessee against order dated 25/06/2019 passed by Ld. CIT (A) for assessment year 2016-17. 2. At the outset Ld.AR submitted that assessee could not appear before Ld. CIT (A) and Ld. CIT (A) has passed an order without granting proper opportunity of being heard. Ld.AR
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