← All Benches

ITAT Bangalore Bench

18,441 judgments

ASSISTANT COMMISSIONER OF INCOME TAX, (EXEMPTIONS)CIRCLE-1, BENGALURU vs SOCIETY OF FRIARS MINOR (KARNATAKA), BENGALURU

ITA 536/BANG/2024[2016-17]Status: Disposed11/6/2026AY 2016-17

BHAWARLAL (HUF),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BENGALURU

ITA 1759/BANG/2025[2019-2020]Status: Disposed9/6/2026AY 2019-2020

JAGJEETH SINGH SETHI ,BANGALORE vs INCOME TAX OFFICER, WARD-3(1)(3), BANGALORE

ITA 1730/BANG/2025[2014-15]Status: Disposed9/6/2026AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1(1), BENGALURU vs L K TRUST, BENGALURU

ITA 1375/BANG/2025[2018-19]Status: Disposed9/6/2026AY 2018-19

L K TRUST,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(1), BENGALURU

ITA 1147/BANG/2025[2018-19]Status: Disposed9/6/2026AY 2018-19

M/S. SPRINKLR INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BENGALURU

ITTPA 1384/BANG/2024[2020-21]Status: Disposed8/6/2026AY 2020-21

MARLABS INNOVATIONS PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE 4(1)(1) - BANGALORE, BANGALORE

ITA 833/BANG/2026[2022-23]Status: Disposed8/6/2026AY 2022-23

ADARSHA MULI TIRPURPOSE CO-OPERATIVE SOCIETY LIMITED,PUTTUR vs ACIT, CENTRAL CIRCLE-2 , MANGALORE

ITA 2999/BANG/2025[2020-21]Status: Disposed8/6/2026AY 2020-21

ADARSHA MULI TIRPURPOSE CO-OPERATIVE SOCIETY LIMITED,PUTTUR vs ACIT, CENTRAL CIRCLE-2, MANGALORE

ITA 2998/BANG/2025[2018-19]Status: Disposed8/6/2026AY 2018-19

ADARSHA MULI TIRPURPOSE CO-OPERATIVE SOCIETY LIMITED,PUTTUR vs ACIT, CENTRAL CIRCLE-2, MANGALORE

ITA 2997/BANG/2025[2017-18]Status: Disposed8/6/2026AY 2017-18

ADARSHA MULI TIRPURPOSE CO-OPERATIVE SOCIETY LIMITED ,DAKSHINA KANNADA vs ACIT, CENTRAL CIRCLE-2 , MANGALORE

ITA 2996/BANG/2025[2016-17]Status: Disposed8/6/2026AY 2016-17

SCHNEIDER ELECTRIC IT BUSINESS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-6(1)(1), BANGALORE

ITA 1585/BANG/2024[2020-21]Status: Disposed8/6/2026AY 2020-21

SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)

SPRINKLR INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, BENGALURU

ITTPA 478/BANG/2026[2022-23]Status: Disposed5/6/2026AY 2022-23

M/S ROYAL CART,BANGALORE vs INCOME TAX OFFICER ,WARD 4(3)(2) ,BANGALORE, BANGALORE

ITA 761/BANG/2026[2020-21]Status: Disposed5/6/2026AY 2020-21

PRIMARY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY ALDUR,ALDUR vs ITO WARD-1, CHIKMAGALUR

ITA 255/BANG/2026[2019-2020]Status: Disposed5/6/2026AY 2019-2020

ECOM COMMODITIES INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(2)(1), BENGALURU

ITA 1295/BANG/2026[2022-23]Status: Disposed5/6/2026AY 2022-23

GORAVANAHALLI KALEGOWDA PUTTASWAMY,MANDYA vs DCIT, CIRCLE-1(1), MYSURU

ITA 3085/BANG/2025[2015-16]Status: Disposed5/6/2026AY 2015-16

KHANAPUR MARALINGAPPA JAYASHREE,BANGALORE vs INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE

ITA 2562/BANG/2025[2017-18]Status: Disposed5/6/2026AY 2017-18

UNIMECH AEROSPACE AND MANUFACTURING LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-7(1)(1), BANGALORE

ITA 2211/BANG/2025[2023-24]Status: Disposed5/6/2026AY 2023-24

NAVI GENERAL INSURANCE LIMITED,BENGALURU vs THE ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI

ITA 1936/BANG/2025[2021-22]Status: Disposed5/6/2026AY 2021-22