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ITAT Bangalore Bench

18,441 judgments

IMRAN PASHA,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE

ITA 1793/BANG/2025[2013-14]Status: Disposed15/6/2026AY 2013-14

ICICI VENTURE FUNDS MANAGEMENT COMPANY LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1(1)(1), BANGALORE

ITA 1696/BANG/2025[2014-15]Status: Disposed15/6/2026AY 2014-15

MANJUSHREE TECHNOPACK LIMITED ,BANGALORE vs PR. COMMISSIONER OF INCOME TAX, BENGALURU-2, BENGALURU

ITA 1282/BANG/2025[2020-21]Status: Disposed15/6/2026AY 2020-21

M/S. HEWLETT PACKARD FINANCIAL SERVICES (INDIA) PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2),, BENGALURU

ITA 2714/BANG/2018[2013-14]Status: Disposed15/6/2026AY 2013-14

DESIGN PLAZA INTERIORS LIMITED,DELHI vs DCIT, CIRCLE 2- 2- 1, BANGLORE, BANGLORE KARNATAKA

ITA 274/BANG/2026[2018-19]Status: Disposed12/6/2026AY 2018-19

EXCELLENT EDUCATIONAL TRUST,BENGALURU vs INCOME TAX OFFICER, EXEMPTIONS WARD - 3, BENGALURU, BENGALURU

ITA 251/BANG/2026[2019-20]Status: Disposed12/6/2026AY 2019-20

BANDAEHALLI GURUVAIAH SANGAMESHWARAIAH,TUMKUR vs ITO WARD 1(1) TUMKUR, TUMKUR

ITA 1315/BANG/2026[2020-21]Status: Disposed12/6/2026AY 2020-21

KHODAY INDIA LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME - TAX CENTRAL CIRCLE 1(1), BENGALURU

ITA 770/BANG/2025[2020-21]Status: Disposed12/6/2026AY 2020-21

CLOUDNINE FOUNDATION ,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE

ITA 2305/BANG/2025[NA]Status: Disposed12/6/2026

DURGADEVI PHUSPALATHA,BANGALORE vs INCOME TAX OFFICER, WARD-5(1)(1), BANGALORE

ITA 2126/BANG/2025[2019-2020]Status: Disposed12/6/2026AY 2019-2020

BLUE YONDER INC., ,BANGALORE vs DCIT, INTL TAXATION CIRCLE-1(2), BANGALORE

ITITA 728/BANG/2025[2022-23]Status: Disposed11/6/2026AY 2022-23

JAYASHREE CHOUGALA,DHARWAD vs INCOME TAX OFFICCCER WARD 1(1), HUBLI, DHARWAD

ITA 2935/BANG/2025[2020-21]Status: Disposed11/6/2026AY 2020-21

THE SOMAVAMSHA SAHASRARJUNA KSHATRIYA CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(5), BANGALORE

ITA 2764/BANG/2025[2017-18]Status: Disposed11/6/2026AY 2017-18

INCOME TAX OFFICER WARD-6(1)(1), BANGALORE, BANGALORE vs VIDEM SUNITHA, BANGALORE

ITA 2726/BANG/2025[2022-23]Status: Disposed11/6/2026AY 2022-23

ABHILASH NARAYAN RAO,BANGALORE vs INCOME TAX OFFICER, WARD-1(1)(1), BANGALORE

ITA 2125/BANG/2025[2015-16]Status: Disposed11/6/2026AY 2015-16

ADIKARNATAKA MUNIVENKATAPPA SURESH RAJ(HUF),BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(1), BANGALORE

ITA 1990/BANG/2025[2017-18]Status: Disposed11/6/2026AY 2017-18

ASTORMUELLER SHOES PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE

ITA 1954/BANG/2025[2018-19]Status: Disposed11/6/2026AY 2018-19

SHRI SONNENAHALLI VENKATARAMANAPPA NARAYANA SWAMY,BENGALURU vs INCOME TAX OFFICER, WARD-4(2)(3) , BENGALURU

ITA 1825/BANG/2025[2008-09]Status: Disposed11/6/2026AY 2008-09

DENTSPRO INDIA PRIVATE LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-2(1)(3), BANGALORE

ITA 1760/BANG/2025[2019-20]Status: Disposed11/6/2026AY 2019-20

KONDAPPA LAKSHMINARAYANA REDDY,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(1), BANGALORE

ITA 1750/BANG/2025[2017-18]Status: Disposed11/6/2026AY 2017-18