← All Benches
ITAT Bangalore Bench
18,441 judgments
YENUBOTHULA VENKAT RAMANA,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), MYSORE
ITA 1817/BANG/2025[2017-18]Status: Disposed18/6/2026AY 2017-18
UDAY GARUDACHAR BINDIGANAVALE,BANGALORE vs ITO,CIRCLE-4(1)(2), BENGALURU
ITA 1314/BANG/2025[2018-19]Status: Disposed18/6/2026AY 2018-19
PARK CITY INFRASTRUCTURES,DELHI vs INCOME TAX OFFICER, WARD-59(1), DELHI
ITA 326/DEL/2026[2016-17]Status: Disposed16/6/2026AY 2016-17
VIDHYA WATI SEWA TRUST,NEW DELHI vs CIT (EXEMPTION) WARD EXEMPTION 1(1) DELHI, NEW DELHI
ITA 3187/DEL/2026[2026-27]Status: Disposed16/6/2026AY 2026-27
VINSAN CREDIT AND SECURITIES LIMITED,DELHI vs DCIT CIRCLE 25(1) , DELHI
ITA 313/DEL/2026[2017-18]Status: Disposed16/6/2026AY 2017-18
VIVEKANAND BAL KALYAN SHIKSHA SAMITI,REWARI vs ITO,WARD EXEMPTIONS, ROHTAK, ROHTAK
ITA 2616/DEL/2026[2026-27]Status: Disposed16/6/2026AY 2026-27
MI2C BUSINESS ENTERPRISES PRIVATE LIMITED,NEW DELHI vs DCIT CIRCLE 16(1) DELHI, NEW DELHI
ITA 1363/DEL/2026[2019-20]Status: Disposed16/6/2026AY 2019-20
FARM PEAK INDIA PRIVATE LIMITED,KARNATAKA vs DCIT, CIRCLE 3(1)(1) BANGALORE, BMTC BUILDING, KORAMANGALA
ITA 147/BANG/2026[2018-19]Status: Disposed15/6/2026AY 2018-19
KAMAN SRINIVASA GUPTA SUNIL GUPTA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
ITA 822/BANG/2025[2016-17]Status: Disposed15/6/2026AY 2016-17
SHUBHA PRAKASH,ARSIKERE vs INCOME TAX OFFICER, WARD-1 & TPS, , HASSAN
ITA 488/BANG/2025[2018-19]Status: Disposed15/6/2026AY 2018-19
R K EDUCATIONAL INSTITUTION ,MANDYA vs COMMISSIONER OF INCOME TAX(EXEMPTION), BANGALORE
ITA 2741/BANG/2025[2025-26]Status: Disposed15/6/2026AY 2025-26
R K EDUCATIONAL INSTITUTION ,MANDYA vs INCOME TAX OFFICER, WARD-1 & TPS, , MANDYA
ITA 2740/BANG/2025[2018-19]Status: Disposed15/6/2026AY 2018-19
UDAYA SOUHARD CO-OPERATIVE SOCIETY ,BANGALORE vs INCOME TAX OFFICER, WARD-5(1)(1), BANGALORE
ITA 2665/BANG/2025[2018-19]Status: Disposed15/6/2026AY 2018-19
MARAGARADAPPARA KARIYAPPA HANUMANTHAPPA,SHIMOGA vs INCOME TAX OFFICER, WARD-1, SHIVAMOGGA
ITA 2658/BANG/2025[2020-21]Status: Disposed15/6/2026AY 2020-21
ANAND CHIRANIA,BENGALURU vs DCIT, CENTRAL CIRCLE-7(2)(1), BANGALORE
ITA 2524/BANG/2025[2017-18]Status: Disposed15/6/2026AY 2017-18
AGARAPASALA REDDY PRASANNA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BANGALORE
ITA 1952/BANG/2025[2017-18]Status: Disposed15/6/2026AY 2017-18
EXXONMOBIL SERVICES AND TECHNOLOGY PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), BANGALORE
ITA 1932/BANG/2025[2016-17]Status: Disposed15/6/2026AY 2016-17
MOHAMMAD YUNUS,KALABURAGI vs INCOME TAX OFFICER, WARD-1 & TPS, KALABURAGI
ITA 1886/BANG/2025[2022-23]Status: Disposed15/6/2026AY 2022-23
MCAFEE SOFTWARE INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), BENGALURU
ITA 1877/BANG/2025[2019-20]Status: Disposed15/6/2026AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE vs CANARA BANK, BANGALORE
ITA 1859/BANG/2025[2016-17]Status: Disposed15/6/2026AY 2016-17
