← All Benches
ITAT Bangalore Bench
18,441 judgments
ISMAIL KHALEEL ,BANGALORE vs DCIT, CIRCLE-7(1)(1), BANGALORE
ITA 2626/BANG/2025[2018-19]Status: Disposed19/6/2026AY 2018-19
SMT. SARASAMMA,BANGALORE vs ACIT, CIRCLE-4(3)(1), BANGALORE
ITA 2199/BANG/2025[2010-11]Status: Disposed19/6/2026AY 2010-11
SIDDAPURA VYAVASAYA SEVA SAHAKARI SANGHA LIMITED ,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, UDUPI
ITA 1871/BANG/2025[2018-19]Status: Disposed19/6/2026AY 2018-19
THE HUNDUND TALUKA AGRICULTURAL PRODUCE CO-OP MARKETING SOCIETY,HUNGUND vs INCOME TAX OFFICER, WARD-1,, BAGALKOT
ITA 1869/BANG/2025[2016-17]Status: Disposed19/6/2026AY 2016-17
THE HUNDUND TALUKA AGRICULTURAL PRODUCE CO-OP MARKETING SOCIETY,HUNGUND vs INCOME TAX OFFICER, WARD-1, BAGALKOT
ITA 1868/BANG/2025[2015-16]Status: Disposed19/6/2026AY 2015-16
SATHYANARAYANA GUPTA BADRIVISHAL,BANGALORE vs DCIT, CENTRAL CIRCLE-1(3), BANGALORE
ITA 1710/BANG/2025[2019-2020]Status: Disposed19/6/2026AY 2019-2020
MOHAN MAMBALLI KANTHARAJU ,CHAMARAJANAGARA vs ACIT, CIRCLE-1(1) & TPS, MYSURU
ITA 1329/BANG/2025[2017-18]Status: Disposed19/6/2026AY 2017-18
SYMBOL TECHNOLOGIES INDIA PRIVATE LIMITED (REFLEXIS SYSTEMS INDIA PRIVATE LIMITED MERGED WITH IT),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 6(1)(1), BANGALORE
ITTPA 626/BANG/2026[2022-23]Status: Disposed18/6/2026AY 2022-23
PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD.,GOWDAHALLI vs INCOME TAX OFFICER, CHIKKAMAGALURU
ITA 1852/BANG/2026[2018-19]Status: Disposed18/6/2026AY 2018-19
PRIMARY AGRICUTURAL CREDIT CO-OPERATIVE SOCIETY LTD.,DARADAHALLI vs INCOME TAX OFFICER, CHIKKAMAGALURU
ITA 1851/BANG/2026[2018-19]Status: Disposed18/6/2026AY 2018-19
PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD.,DARADAHALLI vs INCOME TAX OFFICER, CHIKKAMAGALURU
ITA 1850/BANG/2026[2018-19]Status: Disposed18/6/2026AY 2018-19
CANARA BANK (E-SYNDICATE BANK),BANGALORE vs DCIT, CIRCLE-2(2)(1), BANGALORE
ITA 1585/BANG/2026[2018-19]Status: Disposed18/6/2026AY 2018-19
ARVIND NAGARAJ ,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(3), BANGALORE
ITA 2679/BANG/2025[2017-18]Status: Disposed18/6/2026AY 2017-18
SANJAY NAYAK,BENGALURU vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE
ITA 2082/BANG/2025[2017-18]Status: Disposed18/6/2026AY 2017-18
MINDTECK (INDIA) LIMITED ,BANGALORE vs DCIT, CIRCLE-4(1)(2), BANGALORE
ITA 2077/BANG/2025[2018-19]Status: Disposed18/6/2026AY 2018-19
PARVATHAMMA,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(2), BENGALURU
ITA 2075/BANG/2025[2016-17]Status: Disposed18/6/2026AY 2016-17
SANJAY KUMAR MISHRA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 2070/BANG/2025[2018-19]Status: Disposed18/6/2026AY 2018-19
ABDUL RAWOOFWASEEM UR REHMAN,AREHALLY POST vs ITO WARD 1 & TPS, HASSAN
ITA 1988/BANG/2025[2018-19]Status: Disposed18/6/2026AY 2018-19
TUNGABHADRA PATTINA SOUHARDA SAHAKARI SANGHA NIYAMITHA,SINDHANUR vs INCOME TAX OFFICER, WARD-1, RAICHUR, RAICHUR
ITA 1845/BANG/2025[2018-19]Status: Disposed18/6/2026AY 2018-19
VYSYA OPERATIVE SOCIETY LIMITED,TIPTUR vs INCOME TAX OFFICER, WARD-1 , TIPTUR
ITA 1824/BANG/2025[2017-18]Status: Disposed18/6/2026AY 2017-18
