← All Benches

ITAT Bangalore Bench

18,441 judgments

AURIGENE ONCOLOGY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE

ITA 2108/BANG/2025[2018-19]Status: Disposed22/6/2026AY 2018-19

VIJAYANAGAR EDUCATIONAL TRUST,BENGALURU vs INCOME TAX OFFICER,EXEMPTIONS, WARD-1, BANGALORE

ITA 2005/BANG/2025[2018-19]Status: Disposed22/6/2026AY 2018-19

MANJUNATH SHIVAKUMAR,BENGALURU vs INCOME TAX OFFICER WARD NO. 5(1)(1), BENGALURU

ITA 1809/BANG/2025[2018-19]Status: Disposed22/6/2026AY 2018-19

RONALD BELCHAR FERNANDES,MANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1) & TPS, MANGALURU

ITA 1770/BANG/2025[2019-20]Status: Disposed22/6/2026AY 2019-20

ITO, WARD-1, RAMANAGAR vs SYED AZMATH ULLA, RAMANAGAR

ITA 1667/BANG/2025[2017]Status: Disposed22/6/2026

RAJA BASAVARAJ BHIMALLI,KALABURAGI vs INCOME TAX OFFICER, WARD-1 & TPS, GULBARGA

ITA 1557/BANG/2025[2017-18]Status: Disposed22/6/2026AY 2017-18

KIRLOSKAR ELECTRIC COMPANY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BANGALORE

ITA 1318/BANG/2024[2012-13]Status: Disposed22/6/2026AY 2012-13

KIRLOSKAR ELECTRIC COMPANY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BANGALORE

ITA 1317/BANG/2024[2011-12]Status: Disposed22/6/2026AY 2011-12

KIRLOSKAR ELECTRIC COMPANY LIMITED ,BANGLAORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BANGALORE

ITA 1316/BANG/2024[2010-11]Status: Disposed22/6/2026AY 2010-11

INSTITUTE FOR COMMON WEALTH AND AMERICAN STUDIES IN ENGLISH LANGUAGE,MYSORE vs CIT(E), BANGALORE, BANGALORE

ITA 801/BANG/2026[2026-2027]Status: Disposed19/6/2026AY 2026-2027

INSTITUTE FOR COMMON WEALTH AND AMERICAN STUDIES IN ENGLISH LANGUAGE ,MYSORE vs CIT(E), BANGALORE

ITA 800/BANG/2026[2025-2026]Status: Disposed19/6/2026AY 2025-2026

GANAPAS INNOVATIVE GROUP,DAVANAGERE vs CIT(EXEMPTIONS) BANGALORE, BENGALURU

ITA 523/BANG/2026[2025-26]Status: Disposed19/6/2026AY 2025-26

VINAYAKA S VEERABASAPPA,CHITRADURGA vs INCOME TAX OFFICER, WARD 1 & TPS, SHIMOGA

ITA 1844/BANG/2026[2020-21]Status: Disposed19/6/2026AY 2020-21

BANGARANAYAKA NAGESH,CHAMARAJANAGAR vs ITO, WARD-1, CHAMARAJANAGAR

ITA 153/BANG/2026[2018-19]Status: Disposed19/6/2026AY 2018-19

KYATHANAHALLY SHIVARAMU NAVINAYAKA,MANDYA vs ITO, WARD-1, MANDYA

ITA 152/BANG/2026[2022-23]Status: Disposed19/6/2026AY 2022-23

KYATHANAHALLY SHIVARAMU NAVINAYAKA,MANDYA vs INCOME TAX OFFICER, WARD-1, MANDYA

ITA 151/BANG/2026[2023-24]Status: Disposed19/6/2026AY 2023-24

KARNATAKA GINGER TRADING COMPANY,KOODULUR VILLAGE, KUDIGE ROAD, KUSHALNAGAR vs INCOME TAX OFFICER WARD, MADIKERI, MADIKERI, KARNATAKA

ITA 126/BANG/2026[2020-21]Status: Disposed19/6/2026AY 2020-21

KARNATAKA GINGER TRADING COMPANY ,KOODULUR VILLAGE, KUDIGE ROAD, KUSHALNAGAR vs INCOME TAX OFFICER WARD, MADIKERI, MADIKERI, KARNATAKA

ITA 125/BANG/2026[2018-19]Status: Disposed19/6/2026AY 2018-19

KALABURAGI SOUHARDA PATTINA SAHAKARI SANGHA NIYAMITA KALABURAGI,KALABURAGI vs INCOME TAX OFFICER, WARD-1 & TPS, GULBARGA

ITA 121/BANG/2026[2020-21]Status: Disposed19/6/2026AY 2020-21

MARIRAJAN PERIASAMY,CHENNAI vs INCOME TAX OFFICER, WARD-5(3)(4), BANGALORE

ITA 2896/BANG/2025[2017-18]Status: Disposed19/6/2026AY 2017-18