← All Benches
ITAT Bangalore Bench
18,441 judgments
PRADEEP HEGDE,MYSURU vs INCOME TAX OFFICER, WARD 1(1), MYSORE, MYSORE
ITA 1036/BANG/2026[20-21]Status: Disposed22/6/2026
THE BHAVASARA KSHATRIYA CO-OPERATIVE SOCIETY LIMITED,MYSURU vs INCOME-TAX OFFICER, WARD - 2(4), MYSURU, MYSURU
ITA 1035/BANG/2026[2021 - 2022]Status: Disposed22/6/2026
SAGARA CREDIT COOPERATIVE SOCIETY LIMITED,BENGALURU vs ITO WARD 2(2)(1), BENGALURU
ITA 1032/BANG/2026[2018-19]Status: Disposed22/6/2026AY 2018-19
MALLADIHALLY PRATHAMIKA KRUSHI PATTINA SAHAKARA SANGHA NIYAMITA DOGGANAL,CHITRADURGA vs INCOME-TAX OFFICER, WARD - 1, CHITRADURGA, CHITRADURGA
ITA 1031/BANG/2026[2017 - 2018]Status: Disposed22/6/2026
NINGAPPA BIRADAR,BIJAPUR vs ITO, WARD 1, TPS, BIJAPUR
ITA 1029/BANG/2026[2020-2021]Status: Disposed22/6/2026AY 2020-2021
MAHALAKSHMI PURA SRI VASAVI CREDIT CO-OP LTD,BENGALURU vs ITO WARD-6(2)(1), BENGALURU
ITA 1027/BANG/2026[2018-19]Status: Disposed22/6/2026AY 2018-19
PRATHAMIKA KRUSHI PATTINA SAHAKARA SANGA NIYAMITA,TIDIGOL, SINDHANUR TALUK vs INCOME TAX OFFICER, WARD 1, RAICHUR, RAICHUR
ITA 1026/BANG/2026[2020-21]Status: Disposed22/6/2026AY 2020-21
SHRI BHUVANESHWARI ENTERPRISES,BHADRAVATHI vs INCOME-TAX OFFICER, WARD -1, SHIMOGA, SHIMOGA
ITA 1007/BANG/2026[2018-2019]Status: Disposed22/6/2026AY 2018-2019
SHRI BHUVANESHWARI ENTERPRISES,BADRAVATHI vs INCOME-TAX OFFICER, WARD - 1,, SHIMOGA
ITA 1002/BANG/2026[2018-2019]Status: Disposed22/6/2026AY 2018-2019
M/S. MAMCOS LIMITED,SHIVAMOGGA vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-1, BENGALURU
ITA 970/BANG/2025[2020-21]Status: Disposed22/6/2026AY 2020-21
REJIYA SALEEM,BENGALURU vs INCOME TAX OFFICER, BENGALURU
ITA 812/BANG/2025[2017-2018]Status: Disposed22/6/2026AY 2017-2018
MYSORE DIAGNOSTIC CENTER PRIVATE LIMITED,MYSURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1) & TPS, MYSORE, MYSORE
ITA 3070/BANG/2025[2017-18]Status: Disposed22/6/2026AY 2017-18
KOLLUR SHREE MOOKAMBIKA VYAVASAYA SEVA SAHAKARI SANGHA LIMITED,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS , UDUPI
ITA 2900/BANG/2025[2020-21]Status: Disposed22/6/2026AY 2020-21
KOLLUR SHREE MOOKAMBIKA VYAVASAYA SEVA SAHAKARI SANGHA LIMITED,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, UDUPI
ITA 2899/BANG/2025[2018-19]Status: Disposed22/6/2026AY 2018-19
KOLLUR SHREE MOOKAMBIKA VYAVASAYA SEVA SAHAKARI SANGHA LIMITED ,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS , UDUPI
ITA 2898/BANG/2025[2017-18]Status: Disposed22/6/2026AY 2017-18
MULLOLY MAHESH,MANGALURU vs INCOME TAX OFFICER, WARD-2(3), MANGALURU
ITA 2743/BANG/2025[2017-18]Status: Disposed22/6/2026AY 2017-18
RIZWAN ,BELLARY vs DC/ACIT, CIRCLE-1, BELLARY
ITA 2707/BANG/2025[2016-17 ]Status: Disposed22/6/2026
UMABAYI GAMANAGATTI THROUGH LEGAL HEIR ANIL GAMANAGATTI,VIJAYAPUR vs INCOME TAX OFFICER, WARD-1 & TPS, BIJAPUR
ITA 2702/BANG/2025[2017-18]Status: Disposed22/6/2026AY 2017-18
PUSHPA ,SHIMOGA vs INCOME TAX OFFICER, WARD-1 & TPS, , SHIMOGA
ITA 2680/BANG/2025[2017-18]Status: Disposed22/6/2026AY 2017-18
AURIGENE ONCOLOGY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 2109/BANG/2025[2020-21]Status: Disposed22/6/2026AY 2020-21
