← All Benches
ITAT Bangalore Bench
18,441 judgments
LATE PATHANGEJAYARAO GOPAL KRISHNA RAO (REPRESENTED BY LEGAL HEIR MALATHI GOPAL PATHANGE),MYSORE vs INCOME TAX OFFICER, WARD 1(1), MYSORE
ITA 2825/BANG/2025[2017-18]Status: Disposed23/6/2026AY 2017-18
LATE PATHANGEJAYARAO GOPAL KRISHNA RAO (REPRESENTED BY LEGAL HEIR MALATHI GOPAL PATHANGE,MYSORE vs INCOME TAX OFFICER, WARD 1(1), MYSORE
ITA 2824/BANG/2025[2017-18]Status: Disposed23/6/2026AY 2017-18
ASSISTANT COMMISSIONEROF INCOME TAX, CIRCLE-1, BALLARI vs SOUTH WEST MINING LIMITED, TORANAGALLU
ITA 1896/BANG/2025[2012]Status: Disposed23/6/2026
M/S.SOUTH WEST MINING LTD ,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 6(1)(2), BANGALORE, BANGALORE
ITA 1830/BANG/2025[2012-13]Status: Disposed23/6/2026AY 2012-13
DY. COMMISSIONER OF INCOME TAX(EXEMPTIONS), CIRCLE-1, BENGALURU, BANGALORE vs RASHTREEYA SIKSHANA SAMITHI TRUST, BANGALORE
ITA 1766/BANG/2025[2016-17]Status: Disposed23/6/2026AY 2016-17
DY. COMMISSIONER OF INCOME TAX(EXEMPTIONS), CIRCLE-1, BENGALURU, BANGALORE vs RASHTREEYA SIKSHANA SAMITHI TRUST , BANGALORE
ITA 1765/BANG/2025[2015-16]Status: Disposed23/6/2026AY 2015-16
DY. COMMISSIONER OF INCOME TAX(EXEMPTIONS), CIRCLE-1, BENGALURU, BANGALORE vs RASHTREEYA SIKSHANA SAMITHI TRUST, BANGALORE
ITA 1764/BANG/2025[2014-15]Status: Disposed23/6/2026AY 2014-15
RASHTREEYA SIKSHANA SAMITHI TRUST,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, BANGALORE
ITA 1728/BANG/2025[2016-17]Status: Disposed23/6/2026AY 2016-17
INCOME TAX OFFICER, WARD-6(2)(1), BENGALURU, BENGALURU vs CHIKKABORAIAH, BENGALURU
ITA 1718/BANG/2025[2020-21]Status: Disposed23/6/2026AY 2020-21
ARM EMBEDDED TECHNOLOGIES PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, BENGALURU
ITTPA 785/BANG/2026[2022-23]Status: Disposed22/6/2026AY 2022-23
ZF DIGITAL SERVICES INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1),BANGALORE, BANGALORE
ITTPA 728/BANG/2026[2022-23]Status: Disposed22/6/2026AY 2022-23
BLUE YONDER INC.,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE 1(2), BENGALURU, BENGALURU
ITITA 769/BANG/2026[2023-24]Status: Disposed22/6/2026AY 2023-24
ABDUL SATTAR A KHADAKE,VIJAYAPUR vs ITO WARD 1 & TPS, BIJAPUR, KAR-W-(521)(92), VIJAYAPUR
ITA 989/BANG/2026[2015-16]Status: Disposed22/6/2026AY 2015-16
KEDILA VYAVASAYA SEVA SAHAKARI SANGHA LTD.,KEDILA vs INCOME TAX OFFICER, MANGALURU
ITA 976/BANG/2026[2017-18]Status: Disposed22/6/2026AY 2017-18
SINDHU CREDIT SOUHARDHA SAHAKARI NIYAMITA SINDHANUR,SINDHANUR vs THE INCOME TAX OFFICER- WARD I, RAICHUR
ITA 569/BANG/2026[2020-21]Status: Disposed22/6/2026AY 2020-21
PATIL CHARITABLE TRUST,BANGALORE KARNATAKA vs INCOME TAX OFFICER EXEMPTIONS WARD 2, BANGALORE, BANGALORE KARNATAKA
ITA 475/BANG/2026[2020-21]Status: Disposed22/6/2026AY 2020-21
562 IGGUTHAPPA SOUHARDHA CREDIT CO-OPERATIVE LIMITED,MADIKERI vs INCOME TAX OFFICER, MADIKERI
ITA 1805/BANG/2026[2017-18]Status: Disposed22/6/2026AY 2017-18
ANGEL CABS,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU, BENGALURU
ITA 1463/BANG/2026[2014-15]Status: Disposed22/6/2026AY 2014-15
KANGOD GROUP VIVIDHODDESHAGALA SAHAKARI SANGHA NIYAMITA,SIRSI, UTTARA KANNADA vs INCOME TAX OFFICER, WARD 1, SIRSI
ITA 1072/BANG/2026[2018-19]Status: Disposed22/6/2026AY 2018-19
PRADEEP HEGDE,MYSURU vs INCOME TAX OFFICER, WARD 1(1), MYSORE, MYSURU
ITA 1037/BANG/2026[2021-22]Status: Disposed22/6/2026AY 2021-22