What did the Tribunal hold?

The Tribunal considered the assessee's request to withdraw the appeal. As the Revenue did not object, the Tribunal dismissed the appeal as withdrawn.

The assessee filed an appeal before the Income Tax Appellate Tribunal (ITAT) challenging an order from the NFAC. During the hearing, the assessee's representative expressed a desire to withdraw the appeal.

What were the issues?

The primary issue was whether the assessee's request to withdraw the appeal should be granted.

Ismail Khaleel vs DCIT | ITAT Bangalore 2026

Income Tax Appellate Tribunal, ‘A’ BENCH : BANGALORE

Before: SHRI WASEEM AHMED & SHRI SOUNDARARAJAN K.

For Appellant: Shri Rajeev C. Nulvi, Advocate

For Respondent: Shri N. Balusamy, JCIT-DR

IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH : BANGALORE

BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K., JUDICIAL MEMBER

ITA No. 2626/Bang/2025 Assessment Year : 2018-19

Shri Ismail Khaleel, The Deputy No. 70, H Siddaiah Road, Commissioner of Opp: Nayadegula, Income Tax, Bangalore – 560 027. Circle – 7(1)(1), PAN: AJXPK4935G Bangalore. Vs. APPELLANT RESPONDENT

Assessee by : Shri Rajeev C. Nulvi, Advocate Revenue by : Shri N. Balusamy, JCIT-DR

Date of Hearing : 25-05-2026 Date of Pronouncement : 19-06-2026

ORDER PER SOUNDARARAJAN K., JUDICIAL MEMBER

This is an appeal filed by the assessee challenging the order of the NFAC, Delhi dated 12/11/2025 in respect of the A.Y. 2018-19.

At the time of hearing, the Ld.AR appeared in person and made a submission that the assessee is interested in withdrawing the said appeal. The Ld.DR has no objection for the said plea.

Page 2 of 2 ITA No. 2626/Bang/2025 3. Considering the said submissions made by the Ld.AR and after recording said submissions, we are dismissing the appeal filed by the assessee as withdrawn.

In the result, the appeal filed by the assessee is dismissed as withdrawn.

Order pronounced in the open court on 19th June, 2026.

Sd/- Sd/- (WASEEM AHMED) (SOUNDARARAJAN K.) Accountant Member Judicial Member

Bangalore, Dated, the 19th June, 2026. /MS /

Copy to: 1. Appellant 2. Respondent 3. CIT 4. DR, ITAT, Bangalore 5. Guard file 6. CIT(A) By order

Assistant Registrar, ITAT, Bangalore

ISMAIL KHALEEL ,BANGALORE vs. DCIT, CIRCLE-7(1)(1), BANGALORE

What did the Tribunal hold?

What were the facts?

What were the issues?

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