← All Benches
ITAT Bangalore Bench
18,441 judgments
RAMAMURTHY MUDIYANUR SITARAMAAVADHANY,KOLAR vs INCOME TAX OFFICER, WARD -1, KOLAR , KOLAR
ITA 2516/BANG/2024[2016-17]Status: Disposed5/6/2026AY 2016-17
RAMAMURTHY MUDIYANUR SITARAMAAVADHANY,KOLAR vs INCOME TAX OFFICER, WARD - 1, KOLAR , KOLAR
ITA 2515/BANG/2024[2015-16]Status: Disposed5/6/2026AY 2015-16
RAMASWAMY GANESH,MYSORE vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, MYSORE
ITSSA 611/BANG/2026[2014-15]Status: Disposed4/6/2026AY 2014-15
RAMASWAMY GANESH,MYSORE vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, MYSORE
ITSSA 610/BANG/2026[2017-18]Status: Disposed4/6/2026AY 2017-18
RAMASWAMY GANESH,MYSORE vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, MYSORE
ITSSA 609/BANG/2026[2015-16]Status: Disposed4/6/2026AY 2015-16
RAMASWAMY GANESH,MYSORE vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, MYSORE
ITSSA 608/BANG/2026[2018-19]Status: Disposed4/6/2026AY 2018-19
ATLASSIAN INDIA LLP,BENGALURU vs ASSESSMENT UNIT, BENGALURU
ITA 325/BANG/2026[2022-23]Status: Disposed4/6/2026AY 2022-23
BINDU GURURAJ,SAMPIGE ROAD, MALLESHWARAM, BANGALORE vs DEPUTY COMMISSIONER OF INCOME -TAX, INTERNATIONAL TAXATION CIRCLE, BANGALORE
ITA 3137/BANG/2025[2019-20]Status: Disposed4/6/2026AY 2019-20
IIITB INNOVATION CENTRE,BANGLAORE vs CIT(EXEMPTIONS) , BENGALURU
ITA 3129/BANG/2025[2025-26]Status: Disposed4/6/2026AY 2025-26
HARSHA DEVELOPERS,DAVANGARE vs ACIT, CENTRAL CIRCLE-1(4), BANGALORE
ITA 3074/BANG/2025[2020]Status: Disposed4/6/2026
HARSHA DEVELOPERS,DAVANGARE vs ACIT, CENTRAL CIRCLE-1(4), DAVANGARE
ITA 3073/BANG/2025[2018-19]Status: Disposed4/6/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU vs HIREHAL JAIRAJ BALRAM, BENGALURU
ITA 1961/BANG/2025[2020-21]Status: Disposed4/6/2026AY 2020-21
TIPTUR RUDRAMURTHY MANJUNATHA,TUMKUR vs INCOME TAX OFFICER, WARD-1, TIPTUR
ITA 1699/BANG/2025[2016-17]Status: Disposed4/6/2026AY 2016-17
XLHEALTH CORPORATION INDIA PRIVATE LIMITED,BANGALORE, KARNATAKA vs DCIT, CIRCLE - 7(1)(1), , BENGALURU, KARNATAKA
ITA 2063/BANG/2024[2021-22]Status: Disposed4/6/2026AY 2021-22
SRI ANJANEYA SAMUDAYA BHAVAN TRUST,DAVANAGERE vs INCOME TAX OFFICER, WARD -1, DAVANAGERE, DAVANAGERE
ITA 258/BANG/2026[2024-25]Status: Disposed3/6/2026AY 2024-25
EXCEL WIRECUT INC,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 6(1)(1), BANGALURU
ITA 2976/BANG/2025[2013-14]Status: Disposed3/6/2026AY 2013-14
GURUMURTHAPPA KRISHNAMURTHY YASHODA ,BANGALORE vs DCIT, CIRCLE-7(2)(1), BANGALORE
ITA 2264/BANG/2025[2015-16]Status: Disposed3/6/2026AY 2015-16
JAYAPAL DEEPAK GOWDA,CHANNARAYAPATNA vs INCOME TAX OFFICER, WARD-1 & TPS, HASSAN
ITA 2111/BANG/2025[2018-19]Status: Disposed3/6/2026AY 2018-19
KARNATAKA STATE BEVERAGES CORPORATION LIMITED,BANGALORE vs ACIT, CIRCLE-4(3)(1), BANGALORE
ITA 2087/BANG/2025[2012-13]Status: Disposed3/6/2026AY 2012-13
KARNATAKA STATE BEVERAGES CORPORATION LIMITED ,BANGALORE vs ACIT, CIRCLE-4(1)(1) , BANGALORE
ITA 2086/BANG/2025[2011-12]Status: Disposed3/6/2026AY 2011-12
